Citation : 2023 Latest Caselaw 16142 Mad
Judgement Date : 11 December, 2023
M.P.No.1 of 2010
in C.M.A.SR.No.89723 of 2010
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.12.2023
CORAM:
MR. JUSTICE N.SESHASAYEE
M.P.No.1 of 2010
in
C.M.A.SR.No.89723 of 2010
Kanagaraj ...
Appellant
Vs.
1.C.P.Suresh Kumar
2.Parameswari ... Respondents
PRAYER:This Appeal is filed under Section 173 of Motor Vehicles Act, 1988,
against the judgment and decree dated 29.09.2009 by the learned II Additional
Sub Judge, Salem in MCOP.No.475 of 2006.
For petitioner : No appearance
ORDER
No representation for the petitioner for two successive occasions.
https://www.mhc.tn.gov.in/judis
N.SESHASAYEE
kas
2.This petition stands dismissed for default accordingly. The C.M.A.SR.
No.89723 of 2010 stands rejected at SR stage itself. No costs.
11.12.2023
kas
Index : Yes / No
Neutral Citation
To.
The II Additional Subordinate Court Salem
https://www.mhc.tn.gov.in/judis
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