M/S.United India Insurance Co vs S.Ganesan
2023 Latest Caselaw 15871 Mad

Madras High Court

M/S.United India Insurance Co vs S.Ganesan on 7 December, 2023

Author: R.Suresh Kumar

Bench: R.Suresh Kumar

                                                                               W.A.No.1032 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 07.12.2023

                                                       CORAM :

                                  THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                     and
                                  THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN

                                              W.A.No.1032 of 2020
                                           and C.M.P.No.12747 of 2020

                M/s.United India Insurance Co., Ltd
                Rep.by its Senior Divisional Manager
                Divisional Office-VI, 5th Floor
                PLA Rathna Towers, 212, Anna Salai
                Chennai - 600 006.                                       ...    Appellant

                                                         -Vs-

                1.S.Ganesan

                2.Government of Tamil Nadu
                  Represented by the Secretary to the
                  Government, Finance (Pension)
                  Department, Secretariat
                  Chennai 600 009.

                3.The Director of Treasuries and Accounts
                  Panagal Building, Chennai 600 006.

                4.The Director of Medical and Rural Health Service
                  Chennai-600 006.

                5.The District Level Empowered Committee
                  Office of the Joint Director of Medical and
                  Rural Health Service, Chennai - 600 006.
                  Represented by its Chairman,
                  The District Collector, Chennai - 600 001.

                6.The Treasury Officer
                  District Treasury, Krishnagiri.


https://www.mhc.tn.gov.in/judis
                                                          1/4
                                                                                   W.A.No.1032 of 2020


                7. Narayana Hrudayalaya Limited
                   NH Health City, 258/A,
                   Bommasandra Industrial Area
                   Anekal Taluk, Bangalore-99.                               ...    Respondents


                Prayer : Writ Appeal under Clause 15 of the Letters Patent against the order in
                W.P.No.3313 of 2020 dated 12.12.2020.


                                  For Appellant     :     Mr.N.Inbamaran
                                                          for Mr.T.Shanmugam

                                  For Respondents   :     Mr.K.V.Sajeev Kumar
                                                          Special Government Pleader - for RR 2 to 6


                                                    JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

Learned counsel for the appellant, on instructions, has submitted that the

appeal has become infructuous. He has made an endorsement to that effect in the

court bundle.

2. Recording the submission and the endorsement made, this writ appeal is

dismissed as infructuous. No costs. Consequently, connected miscellaneous petition

is also dismissed.

(R.S.K.,J.) (G.A.M.,J.) 07.12.2023 Index : Yes Internet : Yes Neutral Citation : Yes KST

https://www.mhc.tn.gov.in/judis

To

1. The Secretary to the Government, Finance (Pension) Department, Secretariat Chennai 600 009.

2.The Director of Treasuries and Accounts Panagal Building, Chennai 600 006.

3.The Director of Medical and Rural Health Service Chennai-600 006.

4.The District Level Empowered Committee Office of the Joint Director of Medical and Rural Health Service, Chennai - 600 006. Represented by its Chairman, The District Collector, Chennai - 600 001.

5.The Treasury Officer District Treasury, Krishnagiri.

https://www.mhc.tn.gov.in/judis

R.SURESH KUMAR, J.

and G.ARUL MURUGAN, J.

KST

07.12.2023

https://www.mhc.tn.gov.in/judis