S.Mohan vs G.Radha Krishnan
2023 Latest Caselaw 15754 Mad

Madras High Court

S.Mohan vs G.Radha Krishnan on 6 December, 2023

Author: D.Bharatha Chakravarthy

Bench: Sanjay V.Gangapurwala, D.Bharatha Chakravarthy

                                                                            W.A.No.3364 of 2023


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    06.12.2023

                                                      CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                          AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                                W.A.No.3364 of 2023
                     S.Mohan                                           ..    Appellant

                                                    Vs.

                     1.G.Radha Krishnan

                     2.The Commissioner,
                       Hindu Religious Charitable Endowments,
                       No.119, Uthamar Gandhi Salai,
                       Nungambakkam, Chennai-600 034.

                     3.The Joint Commissioner,
                       Hindu Religious Charitable Endowments,
                       No.119, Uthamar Gandhi Salai,
                       Nungambakkam, Chennai-600 034.

                     4.The Assistant Commissioner,
                       Hindu Religious Charitable Endowments,
                       Padi, Chennai-600 050.

                     5.The Executive Officer,
                       Thiru Karneeswarar Koil,
                       Chennai-600 015.                                ..    Respondents



                     Page 1 of 5


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                                                                                    W.A.No.3364 of 2023


                     Prayer : Appeal filed under Clause 15 of the Letters Patent against the
                     order         of   the    learned   Single   Judge   dated   1.9.2022   passed   in
                     W.P.No.22850 of 2022.


                                        For the Appellant          : Mr.L.Dhamodharan

                                        For the Respondents        : Mr.N.R.R.Arun Natarajan
                                                                     Spl. Govt. Pleader (HR&CE)
                                                                     for respondents 2 to 4

                                                            JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Heard Mr.L.Dhamodharan, learned counsel for the appellant and

Mr.N.R.R.Arun Natarajan, learned Special Government Pleader (HR &

CE) for respondents 2 to 4.

2. The learned Single Judge has decided five writ petitions

(W.P.Nos.22848, 22850, 22856, 22863 and 22870 of 2022) under the

common impugned order dated 1.9.2022. In respect of three writ

petitions, bearing W.P.Nos.22848, 22870 and 22856 of 2022, writ

appeals, bearing W.A.Nos.2084, 2059 and 2091 of 2023 were filed.

The same were disposed of under the common judgment and order of

this Court dated 5.10.2023. The present writ appeal is filed in respect

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of W.P.No.22850 of 2022.

3. As the impugned order of the learned Single Judge has

already been set aside under the common order dated 5.10.2023

passed in W.A.Nos.2084, 2059 and 2091 of 2023, we follow the same

course and pass the same order.

4. Accordingly, the impugned order of the learned Single Judge is

set aside and the parties are relegated before the learned Single

Judge. W.P.No.22850 of 2022 be heard along with W.P.No.22848 of

2022 and other connected writ petitions.

5. With these observations, the writ appeal stands disposed of.

There will be no order as to costs. Consequently, C.M.P.Nos.27490

and 27492 of 2023 are closed.

                                                               (S.V.G., CJ.)            (D.B.C., J.)
                                                                               06.12.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No
                     bbr

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To

1.The Commissioner, Hindu Religious Charitable Endowments, No.119, Uthamar Gandhi Salai, Nungambakkam, Chennai-600 034.

2.The Joint Commissioner, Hindu Religious Charitable Endowments, No.119, Uthamar Gandhi Salai, Nungambakkam, Chennai-600 034.

3.The Assistant Commissioner, Hindu Religious Charitable Endowments, Padi, Chennai-600 050.

4.The Executive Officer, Thiru Karneeswarar Koil, Chennai-600 015.

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THE HON'BLE CHIEF JUSTICE AND D.BHARATHA CHAKRAVARTHY, J.

bbr

06.12.2023

https://www.mhc.tn.gov.in/judis