M.Subramaniyan vs Kumar Jayand
2023 Latest Caselaw 15618 Mad

Madras High Court

M.Subramaniyan vs Kumar Jayand on 4 December, 2023

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                     1             CONT.P.(MD)NO.1877 OF 2023

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 04.12.2023

                                                         CORAM

                        THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                          CONT.P.(MD)No.1877 of 2023 IN
                                            W.P.(MD)No.5269 of 2023


                     M.Subramaniyan                              ... Petitioner / Petitioner

                                                           Vs.
                     Kumar Jayand,
                     Principal Secretary,
                     Department of Revenue Administration &
                       Disaster Management,
                     Beach Road, Fort St. George,
                     Chennai – 9.                  ... Contemnor / Respondent

                                  Prayer: Contempt petition is filed under Section 11 of
                     the Contempt of Courts Act 1971, to initiate contempt
                     proceedings against the contemnor for having deliberately,
                     willfully flouted the judgment rendered by this Court dated
                     10.03.2023 in W.P.(MD)No.5269 of 2023 and punish the
                     contemnor.


                                  For Petitioner     : Mr.K.Muthu Ganesa Pandian


                                  For Respondent     : Mr.M.Sidharthan,
                                                       Additional Government Pleader.

                                                          ***


https://www.mhc.tn.gov.in/judis
                     1/3
                                                   2             CONT.P.(MD)NO.1877 OF 2023

                                                       ORDER

It is reported that the order passed by this Court has

since been complied with. This contempt petition is closed.

                                                                             04.12.2023

                     NCC     : Yes / No
                     Index    : Yes / No
                     Internet : Yes / No
                     PMU




                     To:

The Principal Secretary, Department of Revenue Administration & Disaster Management, Beach Road, Fort St. George, Chennai – 9.

https://www.mhc.tn.gov.in/judis

G.R.SWAMINATHAN,J.

PMU

CONT.P.(MD)No.1877 of 2023 IN

04.12.2023

https://www.mhc.tn.gov.in/judis