Ramachandran vs Mrs.Bhoopathi
2023 Latest Caselaw 15613 Mad

Madras High Court

Ramachandran vs Mrs.Bhoopathi on 4 December, 2023

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                     1              CONT.P.(MD)NO.2375 OF 2023

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 04.12.2023

                                                         CORAM

                        THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                          CONT.P.(MD)No.2375 of 2023 IN
                                            W.P.(MD)No.28323 of 2022


                     Ramachandran                                ... Petitioner / Petitioner

                                                          Vs.

                     Mrs.Bhoopathi,
                     District Registrar,
                     Periyakulam Registrar Office,
                     Periyakulam, Theni District.               ... Contemnor / Respondent



                                  Prayer: Contempt petition is filed under Section 11 of
                     the Contempt of Courts Act 1971, to initiate contempt
                     proceedings against the contemnor / respondents and punish
                     her for the willful disobedience of the order of this Court in
                     W.P.(MD)No.28323 of 2022 dated 23.12.2022.


                                  For Petitioner     : Mr.B.Arun


                                  For Respondent     : Mr.C.Satheesh,
                                                       Government Advocate.

                                                          ***




https://www.mhc.tn.gov.in/judis
                     1/3
                                                 2            CONT.P.(MD)NO.2375 OF 2023

                                                     ORDER

Since the issue concerns under Section 77A of the

Registration Act, the respondent cannot pass any order. The

respondent has to abide by the outcome of the Hon'ble Larger

Bench judgment. This contempt petition is closed.

                                                                          04.12.2023

                     NCC     : Yes / No
                     Index    : Yes / No
                     Internet : Yes / No
                     PMU




                     To:

The District Registrar, Periyakulam Registrar Office, Periyakulam, Theni District.

https://www.mhc.tn.gov.in/judis

G.R.SWAMINATHAN,J.

PMU

CONT.P.(MD)No.2375 of 2023 IN

04.12.2023

https://www.mhc.tn.gov.in/judis