Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Samathai vs Sikkandar Beevi
2023 Latest Caselaw 9643 Mad

Citation : 2023 Latest Caselaw 9643 Mad
Judgement Date : 3 August, 2023

Madras High Court
Samathai vs Sikkandar Beevi on 3 August, 2023
                                                                             S.A.No.1282 of 2003

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated : 03.08.2023

                                                        CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                   S.A.No.1282 of 2003

                     1.Samathai
                     2.Eswaran
                     3.Leelavathi
                                                                                  ... Appellants

                                                           -vs-

                     Sikkandar Beevi
                                                                                 ... Respondent


                     PRAYER: Second Appeal filed under Section 100 Code of Civil

                     Procedure against the Judgment and Decree dated 16.04.2002 made in

                     A.S.No.43 of 1999 on the file of the Sub Judge, Palani confirming the

                     Judgment and Decree dated 30.08.1999 made in O.S.No.1087 of 1993 on

                     the file of the District Munsif, Palani.


                                  For Appellants        ... No appearance

                                  For Respondent         ... No appearance




https://www.mhc.tn.gov.in/judis
                     1/3
                                                                                  S.A.No.1282 of 2003


                                                         JUDGMENT

It is seen from the records that the sole respondent passed away on

16.10.2008. However, no steps have been taken. Hence, the Second

Appeal is dismissed as abated. No costs. Consequently, connected

miscellaneous petition is closed.

03.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The Sub Judge, Palani.

2.The District Munsif, Palani

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.1282 of 2003

KRISHNAN RAMASAMY, J.

skn

S.A.No.1282 of 2003

03.08.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter