Perumal vs Sebasthiyan
2023 Latest Caselaw 9543 Mad

                                                                               S.A.No.1726 of 2003

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 02.08.2023

                                                   CORAM:

                            THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                             S.A.No.1726 of 2003
                                                     and
                                            C.M.P.No.15776 of 2003

                 Perumal                                                           ... Appellant
                                                       Vs.
                 1.Sebasthiyan
                 2.Periyanayakam
                 3.Ramasamy
                 4.Karuppa Gounder
                 5.Kuttayan @ Karuppan                                           ... Respondents

                 PRAYER: The Second Appeal is filed under Section 100 of the Civil Procedure
                 Code, against the judgment and decree of the Subordinate Judge's Court at
                 Kulithalai, dated 28.01.2003 in A.S.No.27 of 2001, confirming the judgment and
                 decree of the District Munsif Court at Kulithalai, dated 06.12.2000 in O.S.No.14
                 of 1998.


                                   For Appellant     : Mr.K.Govindarajan
                                   For Respondents : Mr.T.M.Hariharan




                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                   S.A.No.1726 of 2003



                                                     JUDGMENT

The sole appellant died. Further, the first respondent also died.

However, no steps have been taken to implead the legal representatives so far.

Hence, the Second Appeal is dismissed as abated. No costs. Consequently, the

connected Miscellaneous Petition is closed.

02.08.2023

akv

To

1.The Subordinate Judge, Kulithalai.

2.The District Munsif Court, Kulithalai.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.No.1726 of 2003

KRISHNAN RAMASAMY,J.

akv

S.A.No.1726 of 2003

02.08.2023

https://www.mhc.tn.gov.in/judis