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R. Ravi vs D.Kumudavalli
2023 Latest Caselaw 9513 Mad

Citation : 2023 Latest Caselaw 9513 Mad
Judgement Date : 2 August, 2023

Madras High Court
R. Ravi vs D.Kumudavalli on 2 August, 2023
                                                                                 TOS.No.21 of 2007

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 02.08.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN

                                                  TOS.No.21 of 2007

                                                 (OP.No.778 of 2006)

                    R. Ravi                                                             ..Plaintiff
                                                         Vs

                    1. .D.Kumudavalli
                    2.Sukumaran
                    3.R. Deenan                                                  ....
                    Defendants

                    PRAYER Petition filed under Sections 232 & 276 of the Indian

                    Succession Act, XXXIX of 1925 for the grant of Letters of Administration

                    subject to proof. As per order of this Court, the Original Petition No..778

                    of 2006 was converted into Testamentary Original Suit No.21 of 2007.

                                      For Plaintiff       :No appearance for party-in-person
                                      For Defendants     : Mr.D.Palani for D1


                                                      JUDGMENT

The Testamentary Original Suit is filed for the grant of Letters of

Administration subject to proof.

https://www.mhc.tn.gov.in/judis TOS.No.21 of 2007

2. The learned counsel for the first defendant has submitted that the

party-in-person/plaintiff died. He has also made an endorsement to that

effect.

3. Recording the submission and endorsement made by the learned

counsel for the first defendant, this Testamentary Original Suit is disposed

of . No costs.

02.08.2023 Index:Yes/No Internet:Yes/No gv

https://www.mhc.tn.gov.in/judis TOS.No.21 of 2007

A.A.NAKKIRAN,J.

gv

TOS.No.21 of 2007

(OP.No.778 of 2006)

02.08.2023

https://www.mhc.tn.gov.in/judis

 
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