C.Raja vs Mr.M.Thillai Natarajan
2023 Latest Caselaw 11099 Mad

                                                                     W.A.Nos.1428, 1449, 1450 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 23.08.2023

                                                      CORAM

                                    THE HON'BLE Mr. JUSTICE R.SURESH KUMAR
                                                      AND
                                   THE HON'BLE Mr. JUSTICE K.KUMARESH BABU

                                       W.A.Nos.1428, 1449 and 1450 of 2019 and
                                         C.M.P.Nos.9929, 9931, 9860 of 2019

                     C.Raja                                           ... Appellant in all WAs

                                                         Vs.

                     1.Mr.M.Thillai Natarajan

                     2.The State of Tamil Nadu,
                       Rep. By Secretary to Government
                       Home Department,
                       Fort St. George,
                       Chennai – 600 009.

                     3.The Additional Chief Secretary
                       Government of Tamil Nadu,
                       Home Department,
                       Fort St. George, Chennai – 600 009.

                     4.The Director General of Police,
                       Mylapore, Chennai – 600 004.                ... Respondents in all WAs

                     Prayer : Appeals filed under Clause 15 of the Letters Patent Act, praying
                     to set aside the order dated 10.01.2019 in W.P.Nos.24043, 22301 and
                     22302 of 2018.


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                                                                          W.A.Nos.1428, 1449, 1450 of 2019

                                       For Appellant      : Mr.K.Muthuganesa Pandian
                                                            for Mr.B.Balamurugan

                                       For Respondents : Mr.K.V.Sajeev Kumar
                                                         Spl..Government Pleader for R2 to R4

                                                          : Not ready in notice


                                                  COMMON JUDGMENT

                           (Judgment of the Court was delivered by R.SURESH KUMAR, J.)


                                  The learned counsel appearing for the appellant in these appeals

                     on instruction would submit that, nothing survives in these appeals and

                     he has made an endorsement to that effect in the Court bundle.



                                  2. Recording his submission, these writ appeals are dismissed as

                     having become infructuous. No costs. Consequently, connected

                     miscellaneous petitions are also dismissed.



                                                                    [R.S.K., J.]     [K.B., J.]
                                                                            23.08.2023

                     Index                 : Yes/No
                     Speaking Order : Yes/No
                     Neutral Citation : Yes/No
                     Sgl
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                     2/4
                                                             W.A.Nos.1428, 1449, 1450 of 2019

                     To
                     1.The Secretary to Government
                       State of Tamil Nadu,
                       Home Department,
                       Fort St. George,
                       Chennai – 600 009.

                     2.The Additional Chief Secretary
                       Government of Tamil Nadu,
                       Home Department,
                       Fort St. George, Chennai – 600 009.

                     3.The Director General of Police,
                       Mylapore, Chennai – 600 004.




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                     3/4
                                              W.A.Nos.1428, 1449, 1450 of 2019

                                              R. SURESH KUMAR, J.

and K.KUMARESH BABU, J.

Sgl

W.A.Nos.1428, 1449 and 1450 of 2019

23.08.2023

https://www.mhc.tn.gov.in/judis