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S.James vs The Joint Registrar Of ...
2023 Latest Caselaw 10996 Mad

Citation : 2023 Latest Caselaw 10996 Mad
Judgement Date : 22 August, 2023

Madras High Court
S.James vs The Joint Registrar Of ... on 22 August, 2023
                                                                          W.A.No.2187 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 22.08.2023

                                                      CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                                W.A.No.2187 of 2023
                                             and C.M.P.No.18857 of 2023

                     S.JAMES,
                     S/o.Suvan, No.13,
                     Durga Parameswari Nagar 2nd Street,
                     Vallalagaram, Senthankudi,
                     S.S.Nallur Post,
                     Mayiladuthurai District - 609118.                        .. Appellant

                                                         Vs.

                     1.The Joint Registrar of Cooperative Societies,
                           /Revisional Authority,
                     Nagapattinam Region, Nagapattinam,
                     Nagapattinam District.

                     2.The President,
                     Z.B.65 Elanthoppu Primary Agricultural
                           Co-operative Credit Society Limited,
                     Elanthoppu and Post 609 201,
                     Mayiladuthurai Taluk,
                     Nagapattinam District.                               .. Respondents




                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                    W.A.No.2187 of 2023

                                  Writ Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 22.07.2022 passed in W.P.No.34376 of 2019 on the file of this
                     Court.
                                             For Appellant     : Mr.C.Prakasam
                                             For RR 1 and 2    : Mrs.Mythreye Chandru
                                                                 Special Government Pleader

                                                          JUDGMENT

[Judgement of the Court was delivered by R.MAHADEVAN, J.]

When the matter was taken up for hearing, the learned counsel

appearing for the appellant sought permission of this Court to withdraw this

writ appeal. He also made an endorsement in the court bundle to that effect.

2. In view of the above submission and the endorsement made by

the learned counsel for the appellant, this writ appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

[R.M.D.,J.] [M.S.Q., J.] 22.08.2023 Index: Yes / No Speaking order/ Non-speaking order Neutral Citation: Yes / No nsd

https://www.mhc.tn.gov.in/judis W.A.No.2187 of 2023

To

1.The Joint Registrar of Cooperative Societies, /Revisional Authority, Nagapattinam Region, Nagapattinam, Nagapattinam District.

2.The President, Z.B.65 Elanthoppu Primary Agricultural Co-operative Credit Society Limited, Elanthoppu and Post 609 201, Mayiladuthurai Taluk, Nagapattinam District.

https://www.mhc.tn.gov.in/judis W.A.No.2187 of 2023

R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.No.2187 of 2023

22.08.2023

https://www.mhc.tn.gov.in/judis

 
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