K.Nagalakshmi vs Karthickkasi
2023 Latest Caselaw 10887 Mad

                                                                             C.MA.(MD)No.623 of 2023

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 21.08.2023

                                                         CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                               C.M.A.(MD)No.623 of 2023
                                             and CMP(MD).No.7952 of 2023


                     K.Nagalakshmi                                         ...Appellant

                                                            /Vs./


                     Karthickkasi                                          ...Respondent

                     PRAYER:- Civil Miscellaneous Appeal - filed under Section 28 of Hindu
                     Marriage Act and Section 19 of Family Court Act, to modify the Ex and
                     Fair order dated 06.02.2023 passed in I.A.No.136 of 2022 in HMOP.No.
                     298 of 2017 on the file of the Family Court, Madurai by allowing this
                     civil miscellaneous appeal with costs.


                                    For Appellant       : Mr.S.Arunkumar
                                    For Respondent      : No appearance




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https://www.mhc.tn.gov.in/judis
                                                                          C.MA.(MD)No.623 of 2023

                                                     JUDGMENT

(Judgment of the Court was made by DR.ANITA SUMANTH, J.)

Mr.S.Arunkumar, learned counsel for the appellant states that

the appellant does not pursue the appeal. An endorsement is made to that

effect.

2.Recording the same, this Civil Miscellaneous Appeal and

connected miscellaneous petition are dismissed as not pressed. No costs.

[A.S.M.J.,] & [R.V.J.,] 21.08.2023 NCC :Yes/No Index :Yes/No Internet :Yes msa

https://www.mhc.tn.gov.in/judis C.MA.(MD)No.623 of 2023

To

1. The Family Court, Madurai

2.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.MA.(MD)No.623 of 2023

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

msa

Judgement made in C.M.A.(MD)No.623 of 2023 and CMP(MD).No.7952 of 2023

Dated:

21.08.2023

https://www.mhc.tn.gov.in/judis