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R.Madhavi vs The Superintending Engineer ...
2023 Latest Caselaw 10856 Mad

Citation : 2023 Latest Caselaw 10856 Mad
Judgement Date : 21 August, 2023

Madras High Court
R.Madhavi vs The Superintending Engineer ... on 21 August, 2023
                                                                                   W.A.No.1717 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 21.08.2023

                                                        CORAM :

                                  THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                     and
                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                                 W.A.No.1717 of 2019
                                              and C.M.P.No.11491 of 2019

                R.Madhavi                                                    ...   Appellant

                                                          -Vs-

                1.The Superintending Engineer (South)
                  Enquiry Officer, Chennai Metropolitan
                  Water Supply and Sewerage Board,
                  Chintadripet, Chennai - 600 002.

                2.Vigilance Officer / General Manager
                  Chennai Metropolitan Water Supply
                  and Sewerage Board, Chintadripet
                  Chennai - 600 002.                                         ...   Respondents



                Prayer : Writ Appeal under Clause 15 of the Letters Patent against the order in

                W.P.No.32291 of 2018 dated 15.04.2019.



                                  For Appellant     :     Mr.S.Mahesh for V.Vijay Shankar
                                  For Respondents   :     Mr.Krishna Ravindran
                                                          Standing Counsel




https://www.mhc.tn.gov.in/judis
                                                          1/2
                                                                                     W.A.No.1717 of 2019

                                                                               R.SURESH KUMAR, J.
                                                                                            and
                                                                              K.KUMARESH BABU, J.

                                                                                                    KST


                                                   JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

Learned counsel for the appellant seeks to withdraw the writ appeal and has

made an endorsement to that effect in the court bundle. Recording the same, this

writ appeal is dismissed as withdrawn. No costs. Consequently, connected

miscellaneous petition is also dismissed.

(R.S.K.,J..) (K.B.,J.) 21.08.2023 Index : Yes/No Internet : Yes/No KST To

1.The Superintending Engineer (South) Enquiry Officer, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai - 600 002.

2.Vigilance Officer / General Manager Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet Chennai - 600 002.

W.A.No. 1717 of 2019

https://www.mhc.tn.gov.in/judis

 
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