R.M.Palaniappan vs Umayal Achi
2023 Latest Caselaw 10533 Mad

                                                                             S.A.(MD)No.247 of 2006

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 16.08.2023

                                                    CORAM:

                            THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                            S.A.(MD)No.247 of 2006

                 R.M.Palaniappan                                                   ... Appellant
                                                      Vs.


                 1.Umayal Achi
                 2.N.Chidambaram                                                  ... Respondents

                 PRAYER: The Second Appeal is filed under Section 100 of the Civil Procedure
                 Code, against the judgment and decree dated 21.12.2005 in A.S.No.417 of 2004
                 passed by the learned Principal Sub Judge, Dindigul, reversing the judgment and
                 decree dated 19.04.2000 in O.S.No.697 of 1998 passed by the learned Principal
                 District Munsif Court, Dindigul.


                                   For Appellant     : Mr.T.Antony Arulraj
                                   For Respondents : No appearance




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https://www.mhc.tn.gov.in/judis
                                                                              S.A.(MD)No.247 of 2006



                                                     JUDGMENT

The appellant as well as both the respondents have passed away.

However, till date no steps have been taken to bring on record the legal

representatives of the deceased appellant as well as the deceased respondents.

Hence, the Second Appeal is dismissed as abated. No costs.

16.08.2023 akv

To

1.The Principal Sub Judge, Dindigul.

2.The Principal District Munsif Court, Dindigul.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.247 of 2006

KRISHNAN RAMASAMY,J.

akv

S.A.(MD).No.247 of 2006

16.08.2023

https://www.mhc.tn.gov.in/judis