C.Prabhakaran vs R.Loganathan
2023 Latest Caselaw 10177 Mad

                                                                                 C.M.A.No.1394 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 10.08.2023

                                                           CORAM :

                                  THE HONOURABLE MR. JUSTICE SUNDER MOHAN

                                                     C.M.A.No.1394 of 2022
                                                   and C.M.P.No.10152 of 2022

                     1.C.Prabhakaran

                     2.Pattukani                                             ... Appellants

                                                            Versus

                     1.R.Loganathan

                     2.P.chandrasekar                                        ... Respondents



                     PRAYER: Civil Miscellaneous Appeal filed under Order XLIII, Rule 1
                     of Civil Procedure Code, seeking to set aside the order of the Trial Court
                     dated 09.03.2022 made in E.A.No.4 of 2022 in E.P.No.11 of 2009 in
                     O.S.No.540 of 2006 on the file of the First Additional District Judge,
                     Coimbatore.


                                  For Appellants           : No Appearance




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                                                                                     C.M.A.No.1394 of 2022

                                                                             SUNDER MOHAN, J.

                                                                                                       rst
                                                          JUDGMENT

When the matter came up for hearing on 08.08.2023

, there was no representation for the appellants. Hence, the Registry was

directed to list the matter under the caption “For Dismissal”.

Accordingly, the matter is listed today. Today on 10.08.2023 also there is

no representation for the appellants. Hence, this Civil Miscellaneous

Appeal is dismissed for Non-prosecution. No costs. Consequently,

connected miscellaneous petition is also closed.

10.08.2023

rst

Index: Yes/No Speaking Order / Non-Speaking Order Neutral Citation: Yes / No To:

1.The First Additional District Judge, Coimbatore.

2.The Section Officer, VR Section, High Court, Madras.

C.M.A.No.1394 of 2022 and C.M.P.No.10152 of 2022

https://www.mhc.tn.gov.in/judis