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Also Having Registered Office At vs Larsen & Toubro Limited
2023 Latest Caselaw 10134 Mad

Citation : 2023 Latest Caselaw 10134 Mad
Judgement Date : 10 August, 2023

Madras High Court
Also Having Registered Office At vs Larsen & Toubro Limited on 10 August, 2023
                                                                      O.S.A.(CAD) No.68 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                             DATED:      10.08.2023

                                                      CORAM :

                           THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                           O.S.A. (CAD) No.68 of 2023

                     BGR Energy Systems Limited,
                     Having its Corporate Office at
                     443, Anna Salai, Teynampet,
                     Chennai-600 018, Tamil Nadu.

                     Also having registered office at:
                     Plot No.A5, Pannamgadu Industrial Estate,
                     Ramapuram Post,
                     Sullurpet (T), Nellore District,
                     Andhra Pradesh-524 401.                                      .. Appellant

                                                        Vs

                     1.Larsen & Toubro Limited,
                       rep. by its Power of Attorney Holder Pratim Roy,
                       Minerals and Metals,
                       Rourkela Campus, Kansbahal Works,
                       PO Kanbahal,
                       Sundargarh-770 034, Odisha.

                     2.Nuclear Power Corporation of India Ltd.,
                       rep. by its Chairman & Managing Director
                       Having its registered office at
                       16th Floor, Centre-1, World Trade Centre,
                       Cuffee Parade, Coloba, Mumbai-400 005.

                     __________
                     Page 1 of 7


https://www.mhc.tn.gov.in/judis
                                                                     O.S.A.(CAD) No.68 of 2023




                         Also at
                         X4CX+WCH, Pallavaram,
                         Chennai,
                         Tamil Nadu-600 043.

                     3.Tamil Nadu Transmission Corporation Ltd.,
                       rep. by its Chairman,
                       NPKRR Maligai (TNEB Office),
                       No.144, Anna Salai, Ambattur,
                       Chennai
                       Tamil Nadu-600 002.

                     4.Power Grid Corporation of India Limited,
                       rep. by its Chairman & Managing Director,
                       Having its registered office at
                       B-9 Qutab Institutional Area,
                       Katwaria Sarai, New Delhi-110 016
                       Also at
                       X6QX+PQR, Tharamani,
                       Chennai, Tamil Nadu-600 113.

                     5.Tamil Nadu Generation and Distribution
                           Corporation Limited,
                       rep. by its Chairman and Managing Director,
                       NPKRR Maaligai (TNEB Office),
                       No.144, Anna Salai,
                       Chennai-600 002.

                     6.Rajasthan Rajya Vidyut Utpadan Nigam Limited,
                       rep. by its Chairman and Managing Director,
                       Having its registered office at
                       R.C. Dave Marg, Vidyut Bhawan,
                       Jyoti Nagar, Jaipur-302 005.
                       Also at
                       VQRV+9PM, Sahakar Marg,
                       Shiva Colony, Janakpuri,
                       Kidwai Nagar, Tonk Phatak, Jaipur,
                       Rajasthan-302 015.

                     __________
                     Page 2 of 7


https://www.mhc.tn.gov.in/judis
                                                                     O.S.A.(CAD) No.68 of 2023




                     7.National Thermal Power Corporation,
                       rep. by its Chairman and Managing Director,
                       Having its registered office at
                       NTPC Bhawan, Scope Complex,
                       7, Institutional Area Lodhi Road,
                       New Delhi-110 003.

                         Also at
                         2669+J6P, Pasumpon Muthramalinga Thevar Rd.,
                         Demonte Colony, Abiramapuram,
                         Chennai, Tamil Nadu-600 028.

                     8.Odisha Power Generation Corporation Limited,
                       rep. by its Chairman,
                       Having its registered office at
                       7th Floor, Module-A,
                       Fortune Towers, Chandrasekharpur,
                       Bhuvaneswar-751 023.

                     9.Andhra Pradesh Power Generation Corporation Ltd.,
                       rep. by its Chairman,
                       Vidyut Soudha, Khairatabad,
                       Hyderabad,
                       Telangana-500 082.

                     10.Neyveli Uttar Pradesh Power Limited,
                        rep. by its Chairman
                        Having its registered office at
                        KH 419, G.N. Extension,
                        Gomti Nagar, Lucknow,
                        Uttar Pradesh-226 010.

                           Also at
                           Ghatampur Thermal Power Project Site Office,
                           Near Villge Lahurimau-Kasimpur,
                           Ghatampur Tehsil,
                           P.O. Samuhi-208 001.                           .. Respondents



                     __________
                     Page 3 of 7


https://www.mhc.tn.gov.in/judis
                                                                            O.S.A.(CAD) No.68 of 2023



                     Prayer: Appeal under Section 13 of the Commercial Courts Act
                     against the order dated 05.06.2023 passed by the learned Single
                     Judge in O.A.No.151 of 2023.


                                      For the Appellant        : Mr.D.Ravichander

                                      For the Respondents      : Mr.Anisha Chandrakumar
                                                                 for respondent No.1


                                                          JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant, on instructions, submits

that the matter is settled and seeks leave to withdraw the appeal.

2. In view of the above, the appeal is dismissed as withdrawn.

There will be no order as to costs. Consequently, C.M.P.No.14965

of 2023 is closed.





                                                          (S.V.G., CJ.)                 (P.D.A., J.)
                                                                          10.08.2023
                     Index            :            Yes/No
                     Neutral Citation :            Yes/No
                     bbr


                     __________



https://www.mhc.tn.gov.in/judis O.S.A.(CAD) No.68 of 2023

To:

The Sub Assistant Registrar Commercial Cases High Court, Madras.

__________

https://www.mhc.tn.gov.in/judis O.S.A.(CAD) No.68 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

bbr

O.S.A. (CAD) No.68 of 2023

10.08.2023

__________

https://www.mhc.tn.gov.in/judis O.S.A.(CAD) No.68 of 2023

__________

https://www.mhc.tn.gov.in/judis

 
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