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Scope E-Knowledge Centre vs The Registrar Of Trademarks
2023 Latest Caselaw 10055 Mad

Citation : 2023 Latest Caselaw 10055 Mad
Judgement Date : 9 August, 2023

Madras High Court
Scope E-Knowledge Centre vs The Registrar Of Trademarks on 9 August, 2023
                                                                  (T)CMA(TM).Nos.152, 153, 154 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 09.08.2023

                                                     CORAM

                                  THE HONOURABLE MR.JUSTICE SENTHILKUMAR
                                              RAMAMOORTHY

                                        (T)CMA(TM).Nos.152, 153, 154of 2023
                                            (OA/31, 32, 33/2019/TM/CH)

                  SCOPE E-KNOWLEDGE CENTRE
                        PRIVATE LIMITED,
                  Plot No.264, Sector-22,
                  Gurgaon – 122 015,
                  Haryana.                                                        ...Appellant
                                                                                  in all Appeals

                                                        Vs.

                  The Registrar of Trademarks,
                  The Trademarks Registry,
                  IP Building, GST Road,
                  Guindy, Chennai – 600 032.                                      ...Respondent
                                                                                  in all Appeals

                  Prayer in (T)CMA(TM).No.152 of 2023: Transfer Civil Miscellaneous
                  Appeal (Trademarks) filed under Section 91 of the Trademarks Act, 1999 to set
                  aside the order of refusal dated 09.02.2019 issued by the respondent in
                  Application No.2391251 in Class 16 and consequently proceed with the
                  application in the manner known to law.




                  Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                      (T)CMA(TM).Nos.152, 153, 154 of 2023




                  Prayer in (T)CMA(TM).No.153 of 2023: Transfer Civil Miscellaneous
                  Appeal (Trademarks) filed under Section 91 of the Trademarks Act, 1999 to set
                  aside the order of refusal dated 09.02.2019 issued by the respondent in
                  Application No.2391252 in Class 35 and consequently proceed with the
                  application in the manner known to law.


                  Prayer in (T)CMA(TM).No.154 of 2023: Transfer Civil Miscellaneous
                  Appeal (Trademarks) filed under Section 91 of the Trademarks Act, 1999 to set
                  aside the order of refusal dated 09.02.2019 issued by the respondent in
                  Application No.2391253 in Class 42 and consequently proceed with the
                  application in the manner known to law.



                                  For Appellant      :     Mr.S.Diwakar
                                                           for M/s.FACTUM LAW

                                  For Respondent     :     Mr.P.G.Santhosh Kumar
                                                           Senior Panel Counsel


                                               COMMON JUDGMENT

                            Learned counsel for the appellant submits that he has been instructed to

                  withdraw the appeals. An endorsement has been made for the said purpose.




                  Page 2 of 4



https://www.mhc.tn.gov.in/judis
                                                                   (T)CMA(TM).Nos.152, 153, 154 of 2023




                            2.By taking note of such endorsement, (T)CMA(TM).Nos.152, 153, 154

                  of 2023 are dismissed as withdrawn without any order as to costs.



                                                                                         09.08.2023
                  Index:Yes/No
                  Speaking order/Non-speaking order
                  Neutral Citation:Yes/No
                  hvk



                  To

                  The Registrar of Trademarks,
                  The Trademarks Registry,
                  IP Building, GST Road,
                  Guindy, Chennai – 600 032.




                  Page 3 of 4



https://www.mhc.tn.gov.in/judis
                                              (T)CMA(TM).Nos.152, 153, 154 of 2023

                                  SENTHILKUMAR RAMAMOORTHY,J.

hvk

(T)CMA(TM).Nos.152, 153,s 154 of 2023 (OA/31, 32, 33/2019/TM/CH)

09.08.2023

https://www.mhc.tn.gov.in/judis

 
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