The Managing Director vs Ramesh
2023 Latest Caselaw 4986 Mad

                                                                                       C.M.A.No.947 of 2018



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED 28.04.2023

                                                 CORAM
                                  THE HONOURABLE MR. JUSTICE A.A.NAKKIRAN
                                                    C.M.A.No.947 of 2018 &
                                                 C.M.P.No.7688 of 2018 &
                                                    C.M.P.No.3802 of 2019


                    The Managing Director,
                    Tamil Nadu State Transport Corporation,
                    Kumbakonam.                                                ...Appellant
                                                             Vs..
                    Ramesh                                                   ....Respondent
                    Prayer: Civil Miscellaneous Appeal filed under Section 173 of the Motor
                    Vehicles Act, 1988, against the judgment and decree dated 11.05.2017
                    made in MCOP.No.151 of 2015 on the file of the Motor Accident Claims
                    Tribunal, Cheyyar, Tiruvannamalai District.

                                    For Appellant          : No appearance


                                    For Respondent         : No appearance
                                                         JUDGMENT

When the matter was taken up for hearing on 27.04.2023, there was

no representation on behalf of the appellant and therefore, the matter was

directed to be posted under the caption "for dismissal" on 28.04.2023.

Even today, (28.04.2023) there is no representation on behalf of the

https://www.mhc.tn.gov.in/judis C.M.A.No.947 of 2018

appellant either in person or through the counsel on record. Hence, the

Civil Miscellaneous Appeal is dismissed for non-prosecution.

Consequently connected miscellaneous petitions are closed.

28.04.2023

Index: Yes/No

Speaking/Non-speaking Order Internet: Yes/No

gv

https://www.mhc.tn.gov.in/judis C.M.A.No.947 of 2018

To

1.The Motor Accident Claims Tribunal, Cheyyar, Tiruvannamalai District.

2. The Section Officer V.R.Section, High Court of Madras.

A.A.NAKKIRAN.,J.

https://www.mhc.tn.gov.in/judis C.M.A.No.947 of 2018

Gv

C.M.A.No.947 of 2018 &

C.M.P.No.7688 of 2018 & C.M.P.No.3802 of 2019

28.04.2023

https://www.mhc.tn.gov.in/judis