D. Bakthavatchala Babu vs D.Arumugam
2023 Latest Caselaw 4153 Mad

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 12.04.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN
                                              CMA.No.1896 of 2019

                 D. Bakthavatchala Babu                                  ...   Appellant

                                                         Vs
                 1.D.Arumugam
                 2.Bajaj Allianz General Ins. Co.,LTd.,
                   No.497/498, 5th Floor, Isana Kattima
                   Building, Poonamallee High Road,
                   Arumbakkam, Chennai – 600 106                         ...   Respondents


                 PRAYER: Civil Miscellaneous Appeal is filed under Section 173 of Motor

                 Vehicles Act, 1988, against the award and decree dated 21.12.2018 in MCOP.

                 No.2561 of 2013 on the file of the Special Sub-Court No.1, Motor Accident

                 Claims Tribunal Court, Small Causes Court, Chennai.

                                       For Appellant     :    No appearance

                                       For Respondents :      No appearance for R1

                                                              Mr.T.K.Premkumar for R2




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                                                     JUDGMENT

                                  When the matter came up for hearing on 10.04.2023, there was no

                 representation for the appellant and hence, the Registry was directed to post

                 this matter under the caption “for dismissal” today and accordingly, it is listed

                 today.



                                  2. Even today i.e., on 12.04.2023, there is no representation for

                 the appellant. Hence, this Civil Miscellaneous Appeal is dismissed for non-

                 prosecution. No costs.



                                                                                       12.04.2023

                 Index : Yes/No
                 Internet : Yes/No
                 Gv




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                 To

                 1. The Special Sub-Court No.1,
                    Motor Accident Claims Tribunal Court,
                    Small Causes Court, Chennai.


                 2. The Section Officer,
                    V.R.Section,
                    High Court, Madras




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                                   A.A.NAKKIRAN, J.

gv

CMA.No.1896 of 2019

12.04.2023

https://www.mhc.tn.gov.in/judis