K. Dhanasekaran vs Venkateswaran
2023 Latest Caselaw 3990 Mad

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 10.04.2023

                                                        CORAM:

                                  THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN
                                                 CMA.No.835 of 2019

                 K. Dhanasekaran                                            ...   Appellant

                                                           Vs
                 1.Venkateswaran
                 2.United India Insurance Co., Ltd.,
                   Rep by Branch Manager,
                   Bangalore Road,
                   Hosur Post & Taluk
                   Krishnagiri District.                                    ...   Respondents


                 PRAYER: Civil Miscellaneous Appeal is filed under Section 173 of Motor

                 Vehicles Act, 1988, against the award and decree dated 12.04.2006 in

                 MACTOP. No.663 of 2004 on the file of the Motor Accident Claims Tribunal-

                 cum-Additional District Court, Dharmapuri.

                                        For Appellant      :    No appearance

                                                     JUDGMENT

When the matter came up for hearing on 03.04.2023, there was no

representation for the appellant and hence, the Registry was directed to post

https://www.mhc.tn.gov.in/judis this matter under the caption “for dismissal” today and accordingly, it is listed

today.

2. Even today i.e., on 10.04.2023, there is no representation for

the appellant. Hence, this Civil Miscellaneous Appeal is dismissed for non-

prosecution. No costs.

10.04.2023

Index : Yes/No Internet : Yes/No Gv

https://www.mhc.tn.gov.in/judis To

1. The Motor Accidents Claims Tribunal

- cum-Additional District Court, Dharmapuri.

2. The Section Officer, V.R.Section, High Court, Madras Chennai.

https://www.mhc.tn.gov.in/judis A.A.NAKKIRAN, J.

gv

CMA.No.835 of 2019

10.04.2023

https://www.mhc.tn.gov.in/judis