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Rajapalayam Cements & Chemicals ... vs G.Murali
2023 Latest Caselaw 3933 Mad

Citation : 2023 Latest Caselaw 3933 Mad
Judgement Date : 6 April, 2023

Madras High Court
Rajapalayam Cements & Chemicals ... vs G.Murali on 6 April, 2023
                                                                       CRL.A.(MD).No.166 of 2011


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 06.04.2023

                                                    CORAM

                              THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                         CRL.A.(MD).No.166 of 2011

                     Rajapalayam Cements & Chemicals Limited,
                     Through its Managing Director,
                     K.Rajendran                      ... Appellant/Complainant


                                                    Vs.


                     G.Murali                             ... Respondent/Accused



                     PRAYER : Criminal Appeal filed under Section 378 of Cr.P.C to call for
                     the records and set aside the Judgment in C.C.No.357 of 2003, on
                     the file of the learned Judicial Magistrate, Rajapalayam, dated
                     28.02.2011.


                                   For Appellant          : No appearance
                                   For Respondent         : Mr.Kirubu Vijay Anand




                    1/3
https://www.mhc.tn.gov.in/judis
                                                                        CRL.A.(MD).No.166 of 2011




                                                  JUDGMENT

When the matter was taken up for hearing on

05.04.2023, there was no representation on behalf of the appellant,

thereby the matter was directed to be listed under the caption for

dismissal on 06.04.2023.

2. Even today (06.04.2023) when the matter is taken

up for hearing, there is no representation on behalf of the appellant,

hence, this Criminal Appeal stands dismissed for non prosecution.




                                                                       06.04.2023

                     NCC          : Yes/No
                     Index        : Yes/No
                     Internet     : Yes
                     ps



                     To


The Judicial Magistrate, Rajapalayam.

https://www.mhc.tn.gov.in/judis CRL.A.(MD).No.166 of 2011

G.K.ILANTHIRAIYAN, J.

ps

CRL.A.(MD).No.166 of 2011

06.04.2023

https://www.mhc.tn.gov.in/judis

 
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