S.Kalidass vs The Chairman
2023 Latest Caselaw 3924 Mad

                                                                  W.A.(MD) No.384 of 2023


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 06.04.2023

                                                       CORAM:

                                    THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                      and
                                   THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI


                                               W.A.(MD) No.384 of 2023
                                                          and
                                          C.M.P.(MD) Nos.4184 & 4186 of 2023


                 S.Kalidass                                                     ... Appellant

                                                         -vs-


                 1.The Chairman
                   Tamil Nadu Uniformed Services
                    Recruitment Board
                   No.807, 2nd Floor, Anna Salai
                   Chennai-600 002

                 2.The Member Secretary
                   Tamil Nadu Uniformed Services
                    Recruitment Board
                   Egmore, Chennai-8

                 3.The Chairperson
                   Tamil Nadu Uniformed Services
                     Recruitment Board
                   Recruitment Sub Committee
                   Madurai Centre
                   Madurai



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                                                                      W.A.(MD) No.384 of 2023




                 4.The Member
                   Tamil Nadu Uniformed
                    Services Recruitment Board
                   Recruitment Sub Committee
                   Madurai Centre
                   Madurai

                 5.The Administrative Officer
                   Tamil Nadu Uniformed Services
                    Recruitment Board
                   Recruitment Sub Committee
                   Madurai Centre
                   Madurai

                 6.The Superintendent of Police
                   Madurai District, Madurai                                        ... Respondents


                           Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                 order, dated 15.02.2023, passed in W.P.(MD) No.3062 of 2023, on the file of

                 this Court.


                                  For Appellant     : Mr.M.S.Jeyakarthik

                                  For Respondents   : Mr.Veera Kathiravan
                                                      Additional Advocate General
                                                      assisted by Mr.S.P.Maharajan
                                                      Special Government Pleader




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                                                                     W.A.(MD) No.384 of 2023


                                                     JUDGMENT

[Judgment of the Court was made by R.SUBRAMANIAN, J.]

In view of our Judgment, dated 17.03.2023, passed in W.A.(MD)

No.299 of 2023, this writ appeal is dismissed. No costs. Consequently,

connected miscellaneous petitions are closed.

[R.S.M., J.] [L.V.G., J.] 06.04.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

krk

To:

1.The Chairman, Tamil Nadu Uniformed Services Recruitment Board, No.807, 2nd Floor, Anna Salai, Chennai-600 002.

2.The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Egmore, Chennai-8.

3.The Chairperson, Tamil Nadu Uniformed Services Recruitment Board, Recruitment Sub Committee, Madurai Centre, Madurai.

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https://www.mhc.tn.gov.in/judis W.A.(MD) No.384 of 2023

4.The Member, Tamil Nadu Uniformed Services Recruitment Board, Recruitment Sub Committee, Madurai Centre, Madurai.

5.The Administrative Officer, Tamil Nadu Uniformed Services Recruitment Board, Recruitment Sub Committee, Madurai Centre, Madurai.

6.The Superintendent of Police, Madurai District, Madurai.

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https://www.mhc.tn.gov.in/judis W.A.(MD) No.384 of 2023

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

krk

W.A.(MD) No.384 of 2023 and C.M.P.(MD) Nos.4184 & 4186 of 2023

06.04.2023

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https://www.mhc.tn.gov.in/judis