Flora Premila Devi vs S.Arul Ilango
2023 Latest Caselaw 3845 Mad

                                                                               C.M.A.(MD).No.527 of 2010


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 05.04.2023

                                                           CORAM:

                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                C.M.A(MD)No.527 of 2010


                     Flora Premila Devi                            .....Appellant/Respondent


                                                            -vs-

                     S.Arul Ilango                                 .... Respondent/ Petitioner



                     PRAYER: Civil Miscellaneous Appeal filed under Section 55 of the Divorce

                     Act, 1869, against the judgment and decree dated 30.03.2010 made in

                     I.D.O.P.No.9 of 2005 on the file of the First Additional District Judge,

                     Madurai.

                                           For Appellant     : No appearance

                                           For Respondent    :Mr.V.Nagendran



                                                     JUDGMENT

Though the matter was listed on 31.03.2023, there was no

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C.M.A.(MD).No.527 of 2010

representation on the side of the appellant. Hence, the matter is listed today

under the caption “For Dismissal”. Even today, there is no representation on

the side of the appellant. Hence, the Civil Miscellaneous Appeal stands

dismissed for default. There shall be no order as to costs.

                                                                                           05.04.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To

1. The First Additional District Judge, Madurai.

2. The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.527 of 2010

R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)No.527 of 2010

05.04.2023 https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.527 of 2010

https://www.mhc.tn.gov.in/judis