Chandra vs Parvathi
2023 Latest Caselaw 3839 Mad

                                                                                            A.S.(MD)No.54 of 2014


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 05.04.2023

                                                             CORAM:

                                  THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                                     A.S.(MD)No.54 of 2014
                                                             and
                                                     M.P.(MD)No.1 of 2014


                1.Chandra
                2.Subramaniyan
                3.Kamalaveni                                              ...Appellants / Defendants


                                                              Vs.
                Parvathi                                                  ... Respondent / Plaintiff


                PRAYER: This Appeal Suit is filed under Section 96 of Civil Procedure Code, to
                set aside the decree and judgment dated 25.10.2013 made in O.S.No.63 of 2010 on
                the file of the 1st Additional District Judge, (PCR), Tirchirappalli.


                                           For Appellants    : Mr.R.Sundar
                                           For Respondent    : Mr.E.K.Kumaresan


                                                            JUDGMENT

It is stated by the learned counsel appearing for the appellants that the

first appellant and the sole respondent died and despite notice to the legal heirs of

https://www.mhc.tn.gov.in/judis A.S.(MD)No.54 of 2014

the deceased first appellant and the sole respondent, they have not appeared.

According to him, steps could not be taken.

2.In view of the above, this Appeal Suit is dismissed as abated. No

costs. Consequently, connected miscellaneous petition is closed.

05.04.2023 NCC : Yes/No Index : Yes/No Internet : Yes/No ta

To

1.The 1st Additional District Judge, (PCR), Tirchirappalli.

2.The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S.(MD)No.54 of 2014

N.SATHISH KUMAR, J.

ta

A.S.(MD)No.54 of 2014

05.04.2023

https://www.mhc.tn.gov.in/judis