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The Management Of vs The Special Deputy Commissioner ...
2023 Latest Caselaw 3811 Mad

Citation : 2023 Latest Caselaw 3811 Mad
Judgement Date : 5 April, 2023

Madras High Court
The Management Of vs The Special Deputy Commissioner ... on 5 April, 2023
                                                                             W.A.No.838 of 2023


                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED:   05.04.2023

                                                         CORAM

                                     THE HON'BLE MR.T.RAJA, ACTING CHIEF JUSTICE

                                                           AND

                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                               Writ Appeal No.838 of 2023

                     The Management of
                     Metropolitan Transport Corporation
                       (Chennai) Ltd.
                     Pallavan Illam, Anna Salai
                     Chennai 600 002                                    ..   Appellant

                                                           Vs.

                     1. The Special Deputy Commissioner of Labour
                        DMS Complex, IV Floor
                        Teynampet, Chennai 600 006.

                     2. V.Angamuthu                                     ..   Respondents



                     Prayer: Appeal under Clause 15 of Letters Patent against the order
                     dated 18.02.2022 made in W.P.No.25237 of 2015.


                                     For the Appellant       : Mr.M.Chidambaram




                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.No.838 of 2023




                                                         JUDGMENT

(Delivered by the Hon'ble Acting Chief Justice)

The above has been directed against the order dated 18.02.2022

made in W.P.No.25237 of 2015.

2. When the matter was taken up for hearing, learned counsel

for the appellant submitted that the matter has been amicably settled.

3. In view of the above, this writ appeal is closed. Consequently,

CMP No.7989 of 2023 is closed.

(T.R., ACJ.) (D.B.C., J.) 05.04.2023

Index : Yes/No Neutral Citation : Yes/No

kpl

To

The Special Deputy Commissioner of Labour DMS Complex, IV Floor Teynampet, Chennai 600 006.

https://www.mhc.tn.gov.in/judis W.A.No.838 of 2023

T.RAJA, ACJ, and D.BHARATHA CHAKRAVARTHY,J

(kpl)

W.A.No.838 of 2023

05.04.2023

https://www.mhc.tn.gov.in/judis

 
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