R.Karuppanan vs The District Revenue Officer
2022 Latest Caselaw 16973 Mad

                                                                      W.A(MD) No.1174 of 2022


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 28.10.2022

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE R.MAHADEVAN
                                                  and
                       THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                            W.A(MD) No.1174 of 2022
                                                      and
                                        C.M.P(MD) Nos.9137 & 9138 of 2022



                     R.Karuppanan                                           ... Appellant



                                                        -vs-



                     1. The District Revenue Officer,
                     Theni District.

                     2. The Revenue Divisional Officer,
                     Periyakulam, Theni District.

                     3. The Tahsildar,
                     Taluk Office, Andipatti, Theni District.

                     4. The Executive Engineer,
                     Tamil Nadu Electricity Generation and
                     Distribution Corporation (Tangedco),
                     Municipal Commercial Complex,
                     Vaigai Road, Periyakulam, Theni District.
                     5. R.Natarajan                                 ... Respondents

                     ____________
https://www.mhc.tn.gov.in/judis
                     Page 1 of 4
                                                                                 W.A(MD) No.1174 of 2022


                     Prayer: Writ Appeal filed under Clause 15 of Letters Patent, against the
                     order dated 08.09.2022 made in W.M.P(MD) No.15601 of 2022 in
                     W.P(MD) No.21446 of 2022.
                                     For Petitioner      : Mr.R.Rajaraman

                                     For Respondents     : Mr.S.P.Maharajan,
                                                           Spl. Government Pleader
                                                           for R1 and R3
                                                           Mr.S.Deenadhayalan for R4
                                                         JUDGMENT

(Order of the Court was made by R.MAHADEVAN, J.)

Learned counsel for the appellant seeks permission of this Court to

withdraw the writ appeal with liberty to pursue his remedy in the pending

writ petition. He has also made an endorsement for withdrawal of the

writ appeal.

2. Recording the aforesaid submission and endorsement, this writ

appeal is dismissed as withdrawn with liberty as prayed for. No costs.

Consequently, connected miscellaneous petitions are closed.

[R.M.D., J.] [J.S.N.P., J.] 28.10.2022 Index : Yes / No Internet : Yes / No pkn

____________ https://www.mhc.tn.gov.in/judis

W.A(MD) No.1174 of 2022

To

1. The District Revenue Officer, Theni District.

2. The Revenue Divisional Officer, Periyakulam, Theni District.

3. The Tahsildar, Taluk Office, Andipatti, Theni District.

4. The Executive Engineer, Tamil Nadu Electricity Generation and Distribution Corporation (Tangedco), Municipal Commercial Complex, Vaigai Road, Periyakulam, Theni District.

____________ https://www.mhc.tn.gov.in/judis

W.A(MD) No.1174 of 2022

R.MAHADEVAN, J.

and J.SATHYA NARAYANA PRASAD, J.

pkn

W.A(MD) No.1174 of 2022

28.10.2022

____________ https://www.mhc.tn.gov.in/judis