The Special Officer (Now Managing ... vs K.Krishnaveni
2022 Latest Caselaw 16250 Mad

                                                  C.M.P(MD)No.3300 of 2017 in Rev.Aplc(MD) No.SR12147 of 2017


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 12.10.2022

                                                    CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                         C.M.P(MD)No.3300 of 2017
                                                    in
                                      Rev.Aplc(MD)No.SR12147 of 2017

                The Special Officer (Now Managing Director)
                Q.816, Ramanathapuram District Consumers'
                 co-operative Wholesale Stores Ltd,
                Vandikkara Theru,
                Ramanathapuram.
                                                                                               : Petitioner

                                                         Vs

                1. K.Krishnaveni,

                2. The Joint Registrar of Co-operative
                  Societies/revisioning Authority,
                Collecorate Campus, Ramanathapuram.
                                                                                           : Respondents


                Prayer in C.M.P(MD)No.3300 of 2017:             Miscellaneous Petition filed under
                Section 5 of the Limitation Act, praying to condone the delay of 119 days in filing
                the above Review Application.


                Prayer in Review Application.(MD) No.SR12147 of 2017: Review Application
                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in

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                                                       C.M.P(MD)No.3300 of 2017 in Rev.Aplc(MD) No.SR12147 of 2017


                W.A.(MD)No.329 of 2011 dated 18.10.2016 and set aside the same.


                                    For Petitioner   : Mr.S.Seenivasagam
                                    For R2           : Mr.D.SasiKumar
                                                      Additional Government Pleader
                                                         ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 119 days

in filing the above Review Application(MD)No.SR12147 of 2017.

2.Considering the nature of the judgment made in the writ appeal on

18.10.2016, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR12147 of 2017 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 Index : Yes / No RM

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To:

The Joint Registrar of Co-operative Societies/revisioning Authority, Collecorate Campus, Ramanathapuram.

https://www.mhc.tn.gov.in/judis Page 3/4 C.M.P(MD)No.3300 of 2017 in Rev.Aplc(MD) No.SR12147 of 2017

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

C.M.P(MD)No.3300 of 2017 in Rev.Aplc(MD)No.SR12147 of 2017

12.10.2022

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