Ramalingam vs Ganesh
2022 Latest Caselaw 17601 Mad

                                                                             CRL.R.C(MD)No.678 of 2022

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 14.11.2022

                                                        CORAM

                                    THE HONOURABLE MR.JUSTICE G.ILANGOVAN

                                               Crl.A(MD)No.678 of 2022

                     Ramalingam
                     S/o.Venkatraman                                               ... Appellant


                                                        Vs.

                     Ganesh
                     S/o.Chinnaya Chettiar                                        ... Respondent


                     Prayer: This Criminal Appeal has been filed under Section 378 of
                     Cr.P.C., to set aside the order passed by the II Additional District Munsif
                     Cum Judicial Magistrate Court No.I, Kumbakonam in S.T.C.No.491 of
                     2011 on 08.01.2016 and allow this Criminal Appeal.


                                       For Appellant     : Mr.M.Jothi Basu
                                       For Respondent    : No appearance


                                                        JUDGMENT

The learned counsel appearing for the appellant seeks the

permission of this Court to withdraw this appeal and he has also made an

endorsement to that effect.

https://www.mhc.tn.gov.in/judis CRL.R.C(MD)No.678 of 2022

2.In view of the above request and endorsement made by the

learned counsel appearing for the appellant, this Criminal Appeal is

dismissed as withdrawn.

14.11.2022

Index : Yes / No Internet : Yes/ No tta

To:

II Additional District Munsif Cum Judicial Magistrate Court No.I, Kumbakonam.

https://www.mhc.tn.gov.in/judis CRL.R.C(MD)No.678 of 2022

G.ILANGOVAN,J

tta

Crl.A(MD)No.678 of 2022

14.11.2022

https://www.mhc.tn.gov.in/judis