Jothi vs The Sub Collector
2022 Latest Caselaw 17515 Mad

                                                                                 W.A.(MD)No.300 of 2009

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 10.11.2022

                                                         CORAM

                                      THE HON'BLE MR JUSTICE M.S. RAMESH
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                                W.A.(MD)No.300 of 2009

                     Jothi                                         ... Appellant / Petitioner

                                                        /Vs./

                     1.The Sub Collector,
                       Devakottai,
                       Sivagangai District.

                     2.The Tahsildar,
                       Karaikudi Taluk,
                       Sivagangai District.                        ... Respondents / Respondents


                     PRAYER:         Appeal - filed under Clause 15 of the Letters Patent, praying
                     this Court, to set aside the order made in WP(MD)No.10138 of 2009 dated
                     05.01.2009 and allow this Writ Appeal.


                                     For Appellant      : Mr.J.Anandkumar
                                     For Respondents : Mr.D.Sasikumar
                                                        Additional Government Pleader



                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD)No.300 of 2009

                                                        JUDGMENT

(Judgment of the Court was delivered by N. ANAND VENKATESH, J.)

Considering the nature of the issue that is involved in this Writ

Appeal, nothing may survive at this length of time and accordingly, this

Writ Appeal stands closed. No costs.

(M.S.R.,J.) (N.A.V.,J.) 10.11.2022 Index : Yes/No (2/2) Internet : Yes Sm

https://www.mhc.tn.gov.in/judis W.A.(MD)No.300 of 2009

TO:

1.The Sub Collector, Devakottai, Sivagangai District.

2.The Tahsildar, Karaikudi Taluk, Sivagangai District.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.300 of 2009

M.S. RAMESH, J.

and N. ANAND VENKATESH, J.

Sm

Judgment made in W.A.(MD)No.300 of 2009 (2/2)

Dated 10.11.2022

https://www.mhc.tn.gov.in/judis