Ranganayagi vs Malliga
2022 Latest Caselaw 17272 Mad

                                                                           S.A.Nos.2149 to 2151 of 2003

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 03.11.2022

                                                     CORAM

                         THE HONOURABLE MR. JUSTICE KRISHNAN RAMASAMY

                                           S.A.Nos.2149 to 2151 of 2003
                                           and C.M.P.No.19291 of 2004

                  Ranganayagi                           ..Appellant in all the Second Appeals

                                                      Versus

                  Malliga                               .. Respondent in S.A.No.2149 of 2003

1.Ranganathan

2.Malliga ..Respondents in S.A.No.2150 of 2003

Ranganathan ..Respondents in S.A.No.2151 of 2003

Common Prayer: These Second Appeals have been filed under Section 100 of C.P.C., against the judgment and decree dated 31.08.2000 passed in A.S.Nos.50 of 1999 and 13 & 10 of 2000 on the file of the Sub-Ordinate Judge, Madhurantakam, reversing the judgment and decree dated 28.06.1999, 24.12.1999 passed in O.S.Nos.400 of 1992, 328 of 1993 & 401 of 1992 on the file of the District Munsif Court, Madhurantakam.

In all the Second Appeals

For Appellant : No Appearance

For Respondents : Mr.M.S.Subramanian

https://www.mhc.tn.gov.in/judis

S.A.Nos.2149 to 2151 of 2003

KRISHNAN RAMASAMY, J.,

gbi

COMMON JUDGMENT

When these Second Appeals came up for hearing on 01.11.2022, there

was no representation for the appellant. However, with a view to afford an

opportunity to the appellant, the Second Appeals were posted today

(03.11.2022) under the caption 'for dismissal'. Even today, there is no

representation for the appellant. It appears that the appellant is not interested in

prosecuting the appeals further. Hence, these Second Appeals are dismissed for

non-prosecution. No costs. Consequently, connected Miscellaneous Petition is

closed.

03.11.2022

gbi

S.A.Nos.2149 to 2151 of 2003

https://www.mhc.tn.gov.in/judis