C.Babu vs The Director Of School Education
2022 Latest Caselaw 6307 Mad

                                                                         W.A. No. 1337 of 2021




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 28.03.2022

                                                    CORAM :

                                  THE HONOURABLE MR. JUSTICE R. MAHADEVAN
                                                       AND
                  THE HONOURABLE MR. JUSTICE J. SATHYA NARAYANA PRASAD

                                           Writ Appeal No.1337 of 2021
                                                       and
                                              CMP.No.8340 of 2021

                C.Babu                                                        .. Appellant

                                                       Versus

                1. The Director of School Education,
                   College Road, DPI Campus,
                   Chennai - 600 006.

                2. The Joint Director of Secondary Education,
                   College Road, DPI Campus,
                   Chennai - 600 006.

                3. The Chief Educational Officer,
                   Panagal Building, Saidapet,
                   Chennai - 600 015.

                4. The District Educational Officer,
                   Chennai East, Choolaimedu High Road,
                   Chennai - 600 094.


https://www.mhc.tn.gov.in/judis

                1/4
                                                                                  W.A. No. 1337 of 2021



                5. The Secretary,
                   School Committee,
                   Rao Bahadur Allathure Nathamoony Chetty,
                   Higher Secondary School,
                   No.26, Samy Street, Chennai - 600 002.
                                                                                   .. Respondents


                          Writ Appeal filed under Clause 15 of the Letter Patents Act against the

                Order dated 09.12.2020 passed in W.P.No.31419 of 2014.



                                  For Appellant    :     Mr.U.Karunakaran
                                  For R1 to R4     :     Mr.M.Shajahan,
                                                         Special Government Pleader
                                  For R5           :     Mr.S.Ilamvaludhi


                                                       JUDGMENT

(Judgment of the court was delivered by R. MAHADEVAN, J.)

Based on the letter dated 21.03.2022 sent by the learned counsel for the

appellant to the Registry, this writ appeal is listed today under the caption

“for withdrawal”.

2. The learned counsel appearing for the appellant seeks permission of

this Court to withdraw this writ appeal. https://www.mhc.tn.gov.in/judis

W.A. No. 1337 of 2021

3. In view of the above submission made by the learned counsel for the

appellant, this writ appeal is dismissed as withdrawn. No costs. Consequently,

the connected miscellaneous petition is closed.

                                                                  [R.M.D., J.]    [J.S.N.P., J.]
                av                                                        28.03.2022
                Internet : Yes
                Index : Yes / No




                To

1. The Director of School Education, College Road, DPI Campus, Chennai - 600 006.

2. The Joint Director of Secondary Education, College Road, DPI Campus, Chennai - 600 006.

3. The Chief Educational Officer, Panagal Building, Saidapet, Chennai - 600 015.

4. The District Educational Officer, Chennai East, Choolaimedu High Road, Chennai - 600 094.

https://www.mhc.tn.gov.in/judis

W.A. No. 1337 of 2021

R. MAHADEVAN, J.

AND J. SATHYA NARAYANA PRASAD, J.

av

Writ Appeal No.1337 of 2021 and CMP.No.8340 of 2021

28.03.2022

https://www.mhc.tn.gov.in/judis