Prabhakaran vs The State Through
2022 Latest Caselaw 6198 Mad

                                                              1

                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED: 25.03.2022

                                                           CORAM:

                                  THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                               Crl.O.P.(MD) No.5553 of 2022
                                                            and
                                               Crl.M.P(MD) No.3955 of 2022


                     Prabhakaran                                                    ...Petitioner

                                                                  Vs.


                     1. The State through
                        The Inspector of Police,
                        South Gate Police Station,
                        Madurai City,
                        Madurai District.
                        (Crime No.18 of 2021)

                     2. The Sub Inspector of Police,
                        1405, South Gate Police Station,
                        Madurai District.                                           ...Respondents


                     PRAYER: Criminal Original Petition filed under Section 482 Cr.P.C. praying to
                     call for the entire records connected with the impugned FIR in Crime No.
                     18/2021 dated 14/01/2021 on the file of Respondent No.1 and quash the
                     same as/accused 1 so far as concerned as illegal.
                                    For Petitioners      : Mr.R.Alagumani

                                    For Respondents      : Mr.R.M.Anbunithi
                                    No.1 & 2              Additional Public Prosecutor




https://www.mhc.tn.gov.in/judis
                                                                 2



                                                              ORDER

This Criminal Original Petition has been filed to quash the proceedings

in Crime No.18 of 2021 on the file of the respondent police.

2.The learned counsel appearing for the petitioner would submit that

the facts of the case are exactly similar to the case covered in the decision

reported in 2018 2 LW (Crl) 606 [Jeevanandham and others vs. The

Inspector of Police Velayuthampalayam Police Station, Karur

District] dated 20.09.2018 and in the case of Sri Raja vs Inspector of

Police, Sivakasi Town Police Station Virudhunagar District and other

in batch of cases in Crl.O.P(MD) No.7922 of 2019 dated 30.08.2019

3. The learned Additional Public Prosecutor appearing for the

respondent would submit that the facts of the case are similar to the facts

covered under the Judgment referred above.

4.Heard the learned counsel appearing for the petitioner and the

learned Additional Public Prosecutor appearing for the respondent.

5. Perused the materials on record

https://www.mhc.tn.gov.in/judis

6.The facts of this case is similar to the facts covered by the Judgment

of this Court reported in 2018 2 LW (Crl) 606 [Jeevanandham and

others vs. The Inspector of Police Velayuthampalayam Police

Station, Karur District] dated 20.09.2018 and in case of Sri Raja vs

Inspector of Police, Sivakasi Town Police Station Virudhunagar

District and other in batch of cases in Crl.O.P(MD) No.7922 of 2019

dated 30.08.2019. Accordingly, the proceedings in Crime No.18 of 2021

on the file of the respondent police is hereby quashed insofar as the

petitioner alone and the Criminal Original Petition is allowed. Consequently,

connected miscellaneous petition is closed.

25.03.2022

Internet:Yes Index:Yes/No Speaking/Non speaking order aav

To

1. The Inspector of Police, South Gate Police Station, Madurai City, Madurai District.

2. The Sub Inspector of Police, 1405, South Gate Police Station, Madurai District.

3. The Additional Public Prosecutor Madurai Bench of Madras High Court

https://www.mhc.tn.gov.in/judis

G.K.ILANTHIRAIYAN.J.,

aav

Crl.O.P.(MD) No.5553 of 2022 and Crl.M.P(MD) No.3955 of 2022

25.03.2022 https://www.mhc.tn.gov.in/judis