Citation : 2022 Latest Caselaw 6147 Mad
Judgement Date : 25 March, 2022
C.S.(Comm.Div.) No.18 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25.03.2022
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR
RAMAMOORTHY
C.S.(Comm.Div.) No.18 of 2022
and O.A.Nos.61, 62 of 2022
Junglee Pictures Limited
Kamala Mills Compound, 8th Floor,
Times Tower, Lower Parel,
Mumbai, Maharashtra 400013
Represented by its: Authorized Signatory
Ms.Amrita Pandey ... Plaintiff
vs.
1.
Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi - 110 001.
2.Mahanagar Telephone Nigam Ltd., 5th Floor, Mahanagar Doorsanchar Sadan, 9, CGO Complex, Lodhi Road, New Delhi 110003.
3.Bharti Airtel Limited, Bharti Crescent 1, Nelson Mandela Road, Vasant Kunj, Phase II, New Delhi - 110 070.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
4.Aircel Cellular Limited, 5th Floor, Spencer Plaza, 769, Anna Salai, Chennai - 600 002.
5.Hathway Cable & Datacom Limited, 05/806, 8th Floor, Windsor Off. CST Road, Kalina Santacruz (East) Mumbai - 400 098.
6.Tata Communication Limited Vsb, Mahatma Gandhi Road Fort Mumbai, Maharashtra 400001.
7.Vodafone India Limited, Suman Tower, Plot No.18, Sector 11, Gandhinagar, Gujarat - 382 011.
8.Idea Cellular Limited, Suman Tower, Plot No.18, Sector 11, Gandhinagar, Gujarat - 382 011.
9.Reliance Communications Infrastructure Limited, Dhirubhai Ambani Knowledge City, Navi Mumbai 400 079.
10.Tata Teleservices Ltd., 10th Floor, Tower I, Jeevan Bharati, 124 Connaught Circus, New Delhi 110001.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
11.Syscon Infoway Pvt. Ltd., A4, Borivali Neelkamal Co-op. Soc. Road No.10, Daulat Nagar, Borivali East, Mumbai 400066.
12.GTPL Hathway Ltd., 202, 2nd Floor, Sahajanand Shopping Center, Opp.
Swaminarayan Temple, Shahibaugh, Ahmedabad - 380004.
13.Tikona Digital Networks Private Limited, Office 3A, 3rd Floor, LBS Marg, Bhandup (West), Mumbai - 400 078.
14.BG Broadband India Private Limited, Plot No.54, Marol Industrial Cooperative Area, Off Andheri Kurla Road, Andheri (East), Mumbai - 400 059.
15.Sify Technologies Limited, 2nd Floor, 'TIDEL PARK', No.4, Canal Bank Road, Chennai - 600 113.
16.Siti Broadband Services Pvt. Ltd., B-10, Lawrence Road, Industrial Area, New Delhi North West DL 110035 IN.
17.You Broadband & Cable India Ltd., 2nd and 3rd Floor, IQARA Centre, Near Gujarat Gas Circle,
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
Adajan - Hazaria Road, Surat - 395 009.
18.Asianet Satellite Communications, 2A, II floor, Leela Infopark, Technopark Limited, Kazhakkoottam, Thiruvananthapuram, Kerala - 695 581.
19.Data Infosys Limited, Station Road, Durgapura, Jaipur 30.
20.Readylink internet Services Limited, Galaxy, Plot no.7, Sakhthi Colony, RK Puram, Ganapathy, Coimbatore - 641 006.
21.Opto Network Private Limited, B-86, Sector - 14, Noida - 201301, Uttar Pradesh, India.
22.Nettlinx Limited, 5-9-22, 3rd floor, My Home Sarovar Plaza, Secretariat Road, Saifabad, Hyderabad - 500 004.
23.City Online Services Limited, 701, 7th Floor, Aditya Trade Center, Ameerpet, Hyderabad - 500 038.
24.Pioneer eLabs Limited, Pioneer Towers, 7th Floor, Plot No.16, Survey No.64,
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
Software Unit Layout, APIIK, i-Tech City, Madhapur, Hyderabad: 500 080.
25.AT & T Global Network Service India Pvt. Ltd., 13th floor, 1305-06, Mohan Dev House, 13, Tolstoy Marg, New Delhi - 110 001.
26.Nextgen Communications Limited, Thachil Complex, No.10, 3rd floor, Raja Annamalai Road, Saibaba Mission Post, Coimbatore - 641 011, Tamilnadu, India.
27.Virgo Global Media Limited, Plot No.5, Mithila Nagar, Road No.10, Banjara Hills, Hyderabad - 500 034.
28.Southern Online Bio Technologies Limited, Flat no.A3, 3rd floor, Office block, Samrat Complex, Saifabad, Hyderabad - 500 004.
29.MyNet Services India Private Limited, #12, I floor, IV cross, Gandhipuram, Pallipalayam, Erode - 638 006.
30.Reliance Jio Infocomm Ltd., 9th Floor, Maker Chambers - IV, 222, Nariman Point, Mumbai - 400 021, India.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
31.Limras Eronet Broadband Services Private Limited, Doshi Towers, First Floor, #156, Poonamalle High Road, Kilpauk, Chennai - 600 010.
32.RS Broadband Service India Private Limited, Doshi Towers, First Floor, Old #156, New # 205, Poonamalle High Road, Kilpauk, Chennai - 600 010.
33.Spectra ISP Networks Pvt. Ltd., Plot No.21-22, 3rd Floor, Udyog Vihar, Phase IV, Gurgaon - 122 015.
34.Pulse Telesystems Private Limited, 51/52, Real Towers, 3rd Floor RoyaBadhaai Doh High Road, Mylapore, Chennai - 600 004.
35.Essel Shyam Communications Ltd., 1121, Hemkunt Chambers, 11th Floor, 89, Nehru Place New Delhi - 110019, India.
36.Five Network Solution (I) Ltd., 22/2, Plot No.275 - B, Gurunanak School Compound, Sion (West), Mumbai 400022, India.
37.Atria Convergence Technologies Limited, No.17/68, Chevalier Shivaji Ganesan Street New Colony, T.Nagar, Chennai 600 017.
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
38.Action Lane, No.16, No.1A Kalpana Appartments, 1st Street, Above Padmanaba Nagar Electricity Board, Adyar, Chennai - 600 020.
39.Jak Communications Pvt. Ltd., No.4, J Block, Near 6th Avenue, Anna Nagar East, Chennai - 600 102.
40.C32 Cable Net Pvt. Ltd., Old No.284, New No.204, Shanmugam Salai, RoyaBadhaai Doh, Chennai - 600 014.
41.Thamizhaga Cable TV Communication Pvt. Ltd., No.9 A/5, Club Road, Near Mittai Shop, Chetpet, Chennai - 600 031.
42.Thiru Nagar Satellite Vision Pvt. Ltd., No.149/80 Vijaya Theatre Complex, Behind Kasi Theatre, Pillaiyar Koil Street, Jafferkhanpet, Chennai - 600 083. ... Defendants
PRAYER: Plaint filed under and Order VII Rule 1 of Civil Procedure
Code, 1908 and Order IV Rule 1 of O.S.Rules, 1956 Read with Sections 51,
52, 55 and 62 of the Copyright Act, 1957 and the Copyright (Amendment)
Act, 2012 and Section 7 of the Commercial Courts, Commercial Division
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
and Commercial Appellate Division of High Courts Act No.4 of 2016,
prayed for a Judgment and Decree:-
(a) A permanent injunction restraining the defendants 1 to 37 from
infringing the cinematographic film "Badhaai Do" and said Work be
directed to block all websites / web pages and future websites (including
their prefix and suffix) and those Non-Complaint websites mentioned in
Schedule - A hosting contents that relate to Plaintiff's copyright protected
cinematographic film "Badhaai Do" in any manner, thereby restraining the
unauthorised copying, transmission, communication or make available or
display or release or show or upload or download or exhibit or play and/or
in any manner communicate in and/or through their services immediate of
receipt of details of such infringing websites/webpages in writing;
(b) A permanent injunction restraining the Defendants 38-42 from
infringing the cinematographic film "Badhaai Do" by themselves, their
partners/proprietor/directors, heirs, representatives, successors in business,
assigns, distributors, agents, servants or anyone claiming through them or
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
under them from infringing the plaintiff's copyrighted cinematographic film
"Badhaai Do" by copying, recording, reproducing or allowing camcording
or allowing others to transmit, communicate or make available or
distributing or duplicating or displaying or releasing or showing or
uploading or downloading or exhibiting or playing and/or in any manner
whatsoever from communicating the cinematographic film "Badhaai Do"
and said Work without a proper license from the plaintiff or in any other
manner which would violate / infringe the plaintiff's copyrighted
cinematographic film "Badhaai Do" through different mediums including
but not limited to CD, DVD, Blu-ray disc, VCD, cable TV, Direct to home
services, internet services, multimedia messaging services, pen drives, hard
drives, tapes, DAS, satellite, Conditional Access Systems or in any other
medium/manner whatsoever;
(c) For costs of the suit.
For Plaintiff : Mr.T.Pandian for M/s.P.K.Law Firm
**********
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
JUDGMENT
The plaintiff seeks permission to withdraw the suit. An endorsement
has been made to the said effect.
2. Accordingly, C.S.(Comm.Div.) No.18 of 2022 is dismissed as
withdrawn. There will be no order as to costs. Consequently, the
O.A.Nos.61, 62 of 2022 are closed.
25.03.2022 rna Index : Yes / No Internet : Yes / No
https://www.mhc.tn.gov.in/judis C.S.(Comm.Div.) No.18 of 2022
SENTHILKUMAR RAMAMOORTHY,J
rna
C.S.(Comm.Div.) No.18 of 2022 and O.A.Nos.61, 62 of 2022
25.03.2022
https://www.mhc.tn.gov.in/judis
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