K. Ramesh vs K.Selvaraj
2022 Latest Caselaw 4688 Mad

                                                                               S.A.No.372 of 2014

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 09.03.2022

                                                      CORAM

                           THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                                S.A.No.372 of 2014
                                                       and
                                                 M.P.No.1 of 2014

                     1. K. Ramesh

                     2. K. Ravi                                                 ... Appellants

                                                         Vs

                     1. K.Selvaraj

                     2. K. Dhamayanthi

                     3. K.Rajendran

                     4. K. Shanthi                                              ... Respondents

                     PRAYER: Second Appeal filed under Section 100 of C.P.C., against the
                     Judgment and Decree dated 04.12.2013 in A.S.No.11 of 2012 on the file
                     of the XV Additional Judge, City Civil Court, Chennai and confirming
                     the Judgment and Decree dated 22.03.2011 in O.S.No.1468 of 2010 on
                     the file of the III Assistant Judge, City Civil Court, Chennai.


                                  For Appellants      : No appearance

                                  For Respondents : No appearance
https://www.mhc.tn.gov.in/judis
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                                                                                     S.A.No.372 of 2014

                                                        JUDGMENT

The learned counsel for the appellants had been absent for the last

five hearings and even today there is no representation for the appellants.

Hence, this second appeal is dismissed for non-prosecution.

Consequently, connected miscellaneous petition is closed. No costs.

                                                                                           09.03.2022

                     Index          :Yes/No
                     Internet :Yes/No
                     Lpp


                     To

1.The XV Additional Judge, City Civil Court, Chennai

2.The III Assistant Judge, City Civil Court, Chennai.

N. ANAND VENKATESH, J.

https://www.mhc.tn.gov.in/judis

S.A.No.372 of 2014

Lpp

S.A.No.372 of 2014 and M.P.No.1 of 2014

09.03.2022

https://www.mhc.tn.gov.in/judis