Mechtherm Energy Pvt. Ltd vs M/S. Mextherm (India) Pvt. Ltd
2022 Latest Caselaw 4013 Mad

                                                                     O.S.A.Nos. 64 and 67 of 2021



                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 02.03.2022

                                                     CORAM :

                                  THE HON'BLE MR. JUSTICE M. DURAISWAMY
                                                       AND
                                  THE HON'BLE MRS. JUSTICE T.V. THAMILSELVI
                                            O.S.A.Nos. 64 and 67 of 2021
                                       and C.M.P. Nos.13615 & 13626 of 2021

                     Mechtherm Energy Pvt. Ltd.
                     Represented by is Managing Director,
                     Mr. M.Shibu Kumar
                     Having is Registered Office at
                     Nos.4 & 5, Door No.1C, Kavya Apartment,
                     3rd Street, Mogappair East,
                     Chennai – 600 037.                             .. Appellant in both
                     OSAs

                                                         v.

                     1. M/s. Mextherm (India) Pvt. Ltd.
                        Represented by is Managing Director,
                        Mr. Viswanathan Subramani,
                        Having is Registered Office at
                        AP-207, 2nd Sector, 9th Street,
                        K.K. Nagar, Chennai – 600 079.

                     2. Mr. Viswanathan Subramani,
                        S/o. E.S.Viswanathan,
                       AP-207, 2nd Sector, 9th Street,
                       K.K. Nagar, Chennai – 600 079.            .. Respondents in both OSAs

https://www.mhc.tn.gov.in/judis
                                                                                O.S.A.Nos. 64 and 67 of 2021




                     O.S.A.No.64 of 2021:              Original Side Appeal filed under Clause 15 of
                     Letters Patent and under section 13 of the Commercial Courts Act, 2015,
                     to set aside the order dated 22.07.2021 made in O.A.No.199 of 2021 in
                     C.S.No.127 of 2021 on the file of the Original Side commercial division
                     of this court.


                     O.S.A.No.67 of 2021:              Original Side Appeal filed under Clause 15 of
                     Letters Patent and under section 13 of the Commercial Courts Act, 2015,
                     to set aside the order dated 22.07.2021 made in O.A.No.198 of 2021 in
                     C.S.No.127 of 2021 on the file of the Original Side commercial division
                     of this court.


                                  For Appellant        : Mr. T.Sathiyamoorthy
                                  For Respondent   :     Mr. V. Suresh


                                                   COMMON JUDGMENT

                                     (Judgment was delivered by M. DURAISWAMY, J.)


                                  When the Original Side Appeals are taken up for hearing,

                     Mr. T.Sathiyamoorthy, learned counsel appearing for the appellant,

                     submitted that the parties had settled the matter before the learned Single



https://www.mhc.tn.gov.in/judis
                                                                          O.S.A.Nos. 64 and 67 of 2021

                     Judge and a compromise decree was passed on 29.09.2021, hence, the

                     above appeals have become infructuous.



                                  2. Recording the submission made by the learned counsel for the

                     appellant, the Original Side Appeals are dismissed as infructuous. No

                     costs. Consequently, connected Miscellaneous Petitions are closed.



                                                                    [M.D., J.]      [T.V.T.S., J.]
                                                                                       02.03.2022
                     Index             : Yes/No
                     Speaking Order/Non Speaking Order

                     Rj




                                                                         M. DURAISWAMY, J.

https://www.mhc.tn.gov.in/judis O.S.A.Nos. 64 and 67 of 2021

and T.V. THAMILSELVI, J.

Rj

O.S.A.Nos. 64 and 67 of 2021 and C.M.P. Nos.13615 & 13626 of 2021

02.03.2022

https://www.mhc.tn.gov.in/judis