Madras High Court
M.Rajendran vs Mrs.Supriya Sahu on 13 June, 2022
Cont.P.No.291 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 13.06.2022
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
Cont.P.No.291 of 2022
1. M.Rajendran
2. C.Karuppannan ... Petitioners
Vs
1. Mrs.Supriya Sahu, I.A.S.,
The Secretary to Government,
Environment and Forest Department,
Fort.St.George,
Chennai – 600 009.
2. Mr.Ashok Upreti, I.F.S.,
The Principal Chief Conservator of Forests,
Panagal Building,
Saidapet,
Chennai - 15. ... Respondents
Prayer: Petition filed under Section 11 of the Contempt of Courts Act
1971, to punish the respondent for Contempt of Court for the willful
disobedience of the order of this Hon'ble Court made in W.P.No.22566
of 2021 dated 22.10.2021.
For Petitioners : M/s.K.Jenitha
For Respondents : Mrs.C.Meera Arumugam
Additional Government Pleader
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1/4
Cont.P.No.291 of 2022
ORDER
There is no representation on behalf of the petitioners. However,
the learned Additional Government Pleader for the respondents has filed
a copy of communication dated 09.06.2022 which reads as under:
Ref.No.LL2/42623/2021, Dated: 09.06.2022
Sir,
Sub: Court Case – Cont.Petition.No.291 of 2022 in
Writ Petition No.22566 of 2021 filed by
Tvl.M.Rajendran and C.Karuppannan before
the Hon'ble Madras High Court – Judgment
Delivered implementation of Court orders
Government Order issued Communicated –
Regarding.
Ref:
1. Orders of the Hon'ble Madurai Bench of
Madras High Court in Writ Petition No.22566
of 2021, Dated 22.10.2021.
2. G.O.(2D).No.59 Environment, Climate
Change and Forests (FR.2-II) Department,
Dated:20.04.2022.
3. Principal Chief Conservator of Forests in
Ref.No.LL2/42623/2021, Dated:12.04.2022.
****
I wish to inform that Tvl.M.Rajendran and
https://www.mhc.tn.gov.in/judis
Cont.P.No.291 of 2022
C.Karuppannan had filed Cont.Petn.No.291 of 2022
before the Hon'ble Madras High Court. In this case,
the Government have been issued orders in
G.O.(2D).No.59, Environment, Climate Change and
Forests (FR.2-II) Department, Dated :20.04.2022 in
respect of the petitioner Thiru.C.Karuppannan and
the rejection order has been issued in Principal Chief
Conservator of Forests in Ref.No.LL2/42623/2021,
Dated: 12.04.2022 to the petitioner
Thiru.M.Rajendran since he never served in the post
of Forest Watcher to claim seniority on par with his
junior to the post of Forest Watcher for compliance
of the orders the Hon'ble High Court (Copies are
closed). Hence, I request you to kindly apprise the
above matter before the Hon'ble Madras High Court
when the case comes up for hearing.
Encl: As stated above
For Principal Chief Conservator of Forests
(Head of Forest Force)
2. In view of the above, nothing further remains to be adjudicated
in this Contempt Petition. Accordingly, this contempt petition is closed.
13.06.2021
Index: Yes/ No
Internet : Yes/No
Speaking/Non-speaking Order
rgm
https://www.mhc.tn.gov.in/judis
Cont.P.No.291 of 2022
C.SARAVANAN, J.
rgm
To
1. Mrs.Supriya Sahu, I.A.S.,
The Secretary to Government,
Environment and Forest Department,
Fort.St.George,
Chennai – 600 009.
2. Mr.Ashok Upreti, I.F.S.,
The Principal Chief Conservator of Forests,
Panagal Building,
Saidapet,
Chennai - 15.
Cont.P.No.291 of 2022
13.06.2022
https://www.mhc.tn.gov.in/judis
