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T.Parameswaran vs The Special Officer
2022 Latest Caselaw 9930 Mad

Citation : 2022 Latest Caselaw 9930 Mad
Judgement Date : 13 June, 2022

Madras High Court
T.Parameswaran vs The Special Officer on 13 June, 2022
                                                                          W.A(MD)Nos.67 and 68 of 2022


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 13.06.2022


                                                      CORAM:
                                       THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                                      AND
                                      THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                          W.A(MD)Nos.67 and 68 of 2022
                          and C.M.P.(MD) Nos.828 and 829 of 2022 in W.A(MD)No.67 of 2022
                              and C.M.P.(MD) No.830 of 2022 in W.A(MD)No.68 of 2022

                     T.Parameswaran                       ... Appellant/Petitioner in both the
                                                                                  Writ Appeals

                                                    Vs.

                     1.The Special Officer,
                       District Revenue Officer,
                       (Temple Lands),
                       Madurai.

                     2.The Revenue Divisional Officer,
                       Usilampatti (Camp),
                       Madurai District.

                     3.The Inspector,
                       Tamil Nadu Hindu Religious and
                           Charitable Endowment Department,
                       Usilampatti,
                       Madurai District.

                     4.The Thasildhar,
                       Usilampatti,
                       Madurai District.

                     5.The Zonal Deputy Thasildhar,
                       Chellampatti Zone,
                       Usilampatti Taluk,
                       Madurai District.

                     6.The Taluk Deputy Sub-Inspector,

https://www.mhc.tn.gov.in/judis
                     Page 1/4
                                                                          W.A(MD)Nos.67 and 68 of 2022


                        Survey Department,
                        Usilampatti Taluk,
                        Madurai District.

                     7.The Village Administrative Officer,
                       Kovilangulam,
                       Usilampatti Taluk,
                       Madurai District.                 ... Respondents/Respondents in both
                                                                             the Writ Appeals


                     Common Prayer: Writ Appeals filed under Clause 15 of the Letters
                     Patent, to set aside the order dated 11.01.2022 in W.P(MD)Nos.19225
                     and 20403 of 2021 and allow the Writ Appeals.


                                    For Appellant          : Mr.R.G.Shankar Ganesh

                                    For Respondents 1, 2, 4 : Mr.S.P.Maharajan
                                                    to 7      Special Government Pleader

                                    For Respondent No.3    : Mr.M.Lingadurai
                                                             Special Government Pleader


                                                    COMMON JUDGMENT
                                  (Judgment of the Court was delivered by S.S.SUNDAR,J.)

                                    Learned counsel for the appellant in both the writ appeals

                     seeks permission of this Court to withdraw these Writ Appeals and he has

                     also made an endorsement to that effect. Recording the same, these Writ

                     Appeals are dismissed as withdrawn. No Costs. Consequently, connected

                     Miscellaneous Petitions are also dismissed.


                                                              [S.S.S.R.,J]    [S.S.Y.,J.]
                                                                      13.06.2022
                     Index          :Yes/No
                     sj

https://www.mhc.tn.gov.in/judis
                     Page 2/4
                                                              W.A(MD)Nos.67 and 68 of 2022


                     To

                     1.The Special Officer,
                       District Revenue Officer,
                       (Temple Lands),
                       Madurai.

                     2.The Revenue Divisional Officer,
                       Usilampatti (Camp),
                       Madurai District.

                     3.The Inspector,
                       Tamil Nadu Hindu Religious and
                           Charitable Endowment Department,
                       Usilampatti,
                       Madurai District.

                     4.The Thasildhar,
                       Usilampatti,
                       Madurai District.

                     5.The Zonal Deputy Thasildhar,
                       Chellampatti Zone,
                       Usilampatti Taluk,
                       Madurai District.

                     6.The Taluk Deputy Sub-Inspector,
                       Survey Department,
                       Usilampatti Taluk,
                       Madurai District.

                     7.The Village Administrative Officer,
                       Kovilangulam,
                       Usilampatti Taluk,
                       Madurai District.




https://www.mhc.tn.gov.in/judis
                     Page 3/4
                                             W.A(MD)Nos.67 and 68 of 2022


                                                   S.S.SUNDAR,J.

and S.SRIMATHY,J.

sj

W.A(MD)Nos.67 and 68 of 2022

13.06.2022

https://www.mhc.tn.gov.in/judis Page 4/4

 
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