Citation : 2022 Latest Caselaw 9885 Mad
Judgement Date : 13 June, 2022
C.S.(Comm.) No.64 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 13.06.2022
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR
RAMAMOORTHY
C.S.(Comm.) No.64 of 2022
and O.A.Nos.178, 179 of 2022
Reliance Industries Limited
Jio Studios (the Media and Entertainment division of
Reliance Industries Limited)
Registered Address: 3d Floor, Maker Chambers IV,
222 Nariman Point, Mumbai - 400 021.
Branch Address: A1 Tower, 5th Floor, No.89,
Dr.Radha Krishnan Salai, Mylapore, Chennai 600 004
Rep. by its Authorized Signatory
Ms.Dipti Kishan Kotak ... Plaintiff
vs.
1.
Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi - 110 001.
2.Mahanagar Telephone Nigam Ltd., 5th Floor, Mahanagar Doorsanchar Sadan, 9, CGO Complex, Lodhi Road, New Delhi 110003.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
3.Bharti Airtel Limited, Bharti Crescent 1, Nelson Mandela Road, Vasant Kunj, Phase II, New Delhi - 110 070.
4.Aircel Cellular Limited, 5th Floor, Spencer Plaza, 769, Anna Salai, Chennai - 600 002.
5.Hathway Cable & Datacom Limited, 05/806, 8th Floor, Windsor Off. CST Road, Kalina Santacruz (East) Mumbai - 400 098.
6.Tata Communication Limited, Vsb, Mahatma Gandhi Road Fort Mumbai, Maharashtra 400001.
7.Vodafone India Limited, Suman Tower, Plot No.18, Sector - 11, Gandhinagar, Gujarat 382011.
8.Idea Cellular Limited, Suman Tower, Plot No.18, Sector 11, Gandhinagar, Gujarat - 382 011.
9.Reliance Communications Infrastructure Limited, Dhirubhai Ambani Knowledge City, Navi Mumbai 400709.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
10.Tata Teleservices Ltd., 10th Floor, Tower I, Jeevan Bharati, 124 Connaught Circus, New Delhi 110001.
11.GTPL Hathway Ltd.
202, 2nd Floor, Sahajanand Shopping Centre, Opp. Swaminarayan Temple, Shahibaugh, Ahmedabad - 380004.
12.Tikona Digital Networks Private Limited Office 3A, 3rd Floor, LBS Marg, Bhandu (West), Mumbai - 400 078.
13.BG Broadband India Private Limited, Plot No.54, Marol Industrial Cooperative Area, Off. Andheri Kurla Road, Andheri (East), Mumbai 400 059.
14.Sify Technologies Limited, 2nd Floor, "TIDEL PARK", No.4, Canal Bank Road, Chennai - 600 113.
15.Siti Broadband Services Pvt. Ltd., B-10, Lawrence Road, Industrial Area, New Delhi North West DL 110035 IN.
16.You Broadband & Cable India Ltd, 2nd and 3rd Floor, IQARA Centre, Near Gujarat Gas Circle, Adajan - Hazaria Road, Surat - 395009.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
17.Asianet Satellite Communications, 2A, II floor, Leela Infopark, Technopark Limited, Kazhakkoottam, Thiruvananthapuram, Kerala - 695 581.
18.Data Infosys Limited, Station Road, Durgapura, Jaipur - 302018.
19.Readylink internet Services Limited, Galaxy, Plot no.7, Sakhthi Colony, RK Puram, Ganapathy, Coimbatore - 641 006.
20.Opto Network Private Limited, B-86, Sector - 14, Noida - 201301, Uttar Pradesh, India.
21.Nettlinx Limited, 5-9-22, 3rd floor, My Home Sarovar Plaza, Secretariat Road, Saifabad, Hyderabad - 500 004.
22.City Online Services Limited, 701, 7th Floor, Aditya Trade Center, Ameerpet, Hyderabad - 500 038.
23.Pioneer eLabs Limited, Pioneer Towers, 17th Floor, Plot No.16, Survey No.64, Software Unit Layout, APIIK, i-Tech City, Madhapur, Hyderabad: 500 080.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
24.AT & T Global Network Service India Pvt. Ltd., 13th floor, 1305-06, Mohan Dev House, 13, Tolstoy Marg, New Delhi - 110 001.
25.Nextgen Communications Limited, Thachil Complex, No.10, 3rd floor, Raja Annamalai Road, Saibaba Mission Post, Coimbatore - 641 011, Tamilnadu, India.
26.Southern Online Bio Technologies Limited, Flat no.A3, 3rd floor, Office block, Samrat Complex, Saifabad, Hyderabad - 500 004.
27.MyNet Services India Private Limited, #12, I floor, IV cross, Gandhipuram, Pallipalayam, Erode - 638 006.
28.Reliance Jio Infocomm Ltd, 9th Floor, Maker Chambers - IV, 222, Nariman Point, Mumbai - 400021, India.
29.Limras Eronet Broadband Services Private Limited, Doshi Towers. First Floor, #156, Poonamalle High Road, Kilpauk, Chennai - 600 010.
30.RS Broadband Service India Private Limited, Doshi Towers, First Floor, Old # 156, New # 205, Poonamalle High Road, Kilpauk, Chennai 600010.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
31.Spectra ISP Networks Pvt. Ltd., Plot No.21-22, 3rd Floor, Udyog Vihar, Phase IV, Gurgaon - 122 015.
32.Pulse Telesystems Private Limited, 51/52, Read Towers, 3rd Floor Royapettah High Road, Mylapore, Chennai - 600 004.
33.Essel Shyam Communications Ltd., 1121, Hemkunt Chambers, 11th Floor, 89, Nehru Place New Delhi - 110019, India.
34.Five Network Solution (I) Ltd., 22/2, Plot No.275 - B, Gurunanak School Compound, Sion (West), Mumbai 400022, India.
35.Atria Convergence Technologies Limited, No.17/68, Chevalier Shivaji Ganesan Street, New Colony, T.Nagar, Chennai 600017.
36.Action Lane, No.16, No.1A Kalpana Apartments, 1st Street, Above Padmanaba Nagar Electricity Board, Adyar, Chennai - 600 020.
37.Jak Communications Pvt Ltd., No.4, J Block, Near 6th Avenue, Anna Nagar East, Chennai - 600 102.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
38.C32 Cable Net Pvt. Ltd.
Old No.284, New No.204, Shanmugam Salai, Royapettah, Chennai - 600 014.
39.Thamizhaga Cable TV Communications Pvt Ltd. No.9 A/5, Club Road, Near Mittai Shop, Chetpet, Chennai - 600 031.
40.Thiru Nagar Satellite Vision Pvt. Ltd. No.149/80 Vijaya Theatre Complex, Behind Kasi Theatre, PillaiyarKoil Street, Jafferkhanpet, Chennai - 600 083. ... Defendants
PRAYER: Plaint filed under Order VII Rule I of Civil Procedure Code,
1908 And Order IV Rule 1 of the Original Side Rules, 1956 Read with
Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the Copyright
(Amendment) Act, 2012 and Section 7 of the Commercial Courts,
Commercial Division and Commercial Appellate Division of High Courts
Act, No.4 of 2016, prayed for Judgment and Decree:-
(a) A permanent injunction restraining the defendants 1 to 35 from
infringing the cinematographic film "MI VASANTRAO" and said Work be
directed to block all websites / web pages and future websites (including
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
their prefix and suffix) and those Non - Complaint websites mentioned in
Schedule-A hosting contents that relate to plaintiff's copyright protected
cinematographic film "MI VASANTRAO" in any manner, thereby
restraining the unauthorized copying, transmission, communication or make
available or display or release or show or upload or download or exhibit or
play and / or in any manner communicate in and / or through their services
immediate of receipt of details of such infringing websites / webpages in
writing;
(b) A permanent injunction restraining the Defendants 36 - 40 from
infringing the cinematographic film "MI VASANTRAO" by themselves,
their partners / proprietor / directors, heirs, representatives, successors in
business, assigns, distributors, agents, servants or anyone claiming through
them or under them from infringing the plaintiff's copyrighted
cinematographic film "MI VASANTRAO" by copying, recording,
reproducing or allowing camcording or allowing others to transmit,
communicate or make available or distributing or duplicating or displaying
or releasing or showing or uploading or downloading or exhibiting or
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
playing and / or in any manner whatsoever from communicating the
cinematographic film "MI VASANTRAO" and said Work without a proper
license from the Plaintiff or in any other manner which would violate /
infringe the plaintiff's copyrighted cinematographic film "MI
VASANTRAO" through different mediums including but not limited to CD,
DVD, Blu-ray disc, VCD, Cable TV, Direct to home services, internet
services, multimedia messaging services, pen drives, hard drives, tapes,
DAS, satellite, Conditional Access Systems or in any other medium / manner
whatsoever;
(c) for costs of the suit.
For Plaintiff : Mr.T.Pandiyan for M/s.P.K.Law Firm
**********
JUDGMENT
Learned counsel for the plaintiff states that he has been instructed to
withdraw the suit. An endorsement has been made to the said effect.
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
2. By recording the same, C.S.(Comm.) No.64 of 2022 is dismissed as
withdrawn without any order as to costs. Consequently, O.A.Nos.178, 179
of 2022 are also closed.
13.06.2022 rna Index : Yes / No Internet : Yes / No
https://www.mhc.tn.gov.in/judis C.S.(Comm.) No.64 of 2022
SENTHILKUMAR RAMAMOORTHY,J
rna
C.S.(Comm.) No.64 of 2022 and O.A.Nos.178, 179 of 2022
13.06.2022
https://www.mhc.tn.gov.in/judis
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