Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Varadarajan vs Alagarsamy
2022 Latest Caselaw 9745 Mad

Citation : 2022 Latest Caselaw 9745 Mad
Judgement Date : 9 June, 2022

Madras High Court
Varadarajan vs Alagarsamy on 9 June, 2022
                                                                                  S.A. No. 424 of 2005



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 09.06.2022

                                                          CORAM

                                  THE HONOURABLE MRS.JUSTICE R. HEMALATHA

                                                    S.A. No. 424 of 2005


                     Varadarajan                                                 ... Appellant


                                                          Vs.

                     Alagarsamy                                                  ... Respondent


                     PRAYER : Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 22.07.2004 passed in
                     A.S.No.141 of 1999 on the file of the Principal Sub Court, Madurai,
                     Confirming the Judgment and Decree dated 29.06.1999 passed in O.S.
                     No.430 of 1987 on the file of the District Munsif Court, Tirumangalam.


                                   For Appellant      :         Mr.PT.S.Narendravasan

                                   For Respondent     :         No appearance




                     _________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                  S.A. No. 424 of 2005



                                                    JUDGMENT

The learned counsel appearing for the appellant reports no

instructions for the appellant.

2. Hence, this Second Appeal is dismissed for non-prosecution.

No costs.

09.06.2022

Index : Yes / No Speaking Order : Yes / No

vji

_________

https://www.mhc.tn.gov.in/judis S.A. No. 424 of 2005

To

1. The Principal Sub Court, Madurai,

2. The District Munsif Court, Tirumangalam.

3. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

_________

https://www.mhc.tn.gov.in/judis S.A. No. 424 of 2005

R. HEMALATHA, J.

vji

S.A. No. 424 of 2005

09.06.2022

_________

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter