J.Edwin Premkumar vs Arcot Lutheran Church
2022 Latest Caselaw 9646 Mad

                                                               C.M.P.No.8636 of 2022 and W.A.Sr.No.51368 of 2022

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     Dated: 08.06.2022

                                                            Coram:

                            THE HONOURABLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                     AND
                                       THE HONOURABLE MRS.JUSTICE N.MALA

                                                  C.M.P.No.8636 of 2022
                                                           and
                                                 W.A.SR.No.51368 of 2022

                     J.Edwin Premkumar                                                 ..Petitioner/appellant

                                                               Vs.

                     1. Arcot Lutheran Church,
                        Rep. by its Secretary,
                        ALC Central Office,
                        No.9, ALC Campus,
                        Cuddalore.

                     2. The Secretary to Government of Tamil Nadu,
                        Department of School Education,
                        Chennai - 600 009.

                     3. The Director of School Education,
                        Directorate of School Education,
                        DPI Complex, College Road,
                        Chennai - 600 006.

                     4. The Chief Educational Officer,
                        Chief Educational Office,
                        District Educational Office Complex,
                        Kallakurichi - 606 202.

                     5. The Chief Educational Officer,
                        Chief Educational Office


                     Page No.1/4


https://www.mhc.tn.gov.in/judis
                                                                  C.M.P.No.8636 of 2022 and W.A.Sr.No.51368 of 2022

                         Ponnaiyaar Road,
                         Manjakuppam,
                         Cuddalore - 607 001.

                     6. The District Educational Officer,
                        Thirukovillur - 605 757,
                        Kallakurichi District.

                     7. The District Educational Officer,
                        District Educational Office,
                        Cuddalore - 607 001.                                      ..Respondents/respondents

                           Civil Miscellaneous Petition filed under Section 151 of Civil Procedure Code
                     to grant leave to the petitioner to file the appeal against the order dated
                     28.04.2022 in W.M.P.No. 10379 of 2022 in W.P.No.10733 of 2022.
                           Writ Appeal filed under Clause 15 of the Letters Patent against the order
                     dated 28.04.2022 passed by the learned Single Judge, in W.M.P.No.10379 of
                     2022 in W.P.No.10733 of 2022 on the file of this Court.

                                        For Petitioner      : Mr.A.Sathasivam (given change of vakalat)
                                        For R1/caveator     : Mr.Srinath Sridevan

                                                       JUDGMENT

(The Judgment of the Court was delivered by The Honourable Chief Justice)

Learned counsel for the petitioner submitted that he has already returned

the file and thus, he is not appearing for the petitioner/writ appellant. Hence,

C.M.P.No.8636 of 202 is dismissed. Consequently, W.A.S.R.No.51368 of 2022 is

rejected. There shall be no order as to costs.

(M.N.B., C J) (N.M.,J) 08.06.2022 Speaking Order: Yes/no hvk/cs

Page No.2/4

https://www.mhc.tn.gov.in/judis C.M.P.No.8636 of 2022 and W.A.Sr.No.51368 of 2022

To

1. The Secretary to Government of Tamil Nadu, Department of School Education, Chennai - 600 009.

2. The Director of School Education, Directorate of School Education, DPI Complex, College Road, Chennai - 600 006.

3. The Chief Educational Officer, Chief Educational Office, District Educational Office Complex, Kallakurichi - 606 202.

4. The Chief Educational Officer, Chief Educational Office Ponnaiyaar Road, Manjakuppam, Cuddalore - 607 001.

5. The District Educational Officer, Thirukovillur - 605 757, Kallakurichi District.

6. The District Educational Officer, District Educational Office, Cuddalore - 607 001.

Page No.3/4

https://www.mhc.tn.gov.in/judis C.M.P.No.8636 of 2022 and W.A.Sr.No.51368 of 2022

THE HONOURABLE CHIEF JUSTICE and N.MALA, J

cs

C.M.P.No.8636 of 2022 and W.A.SR.No.51368 of 2022

08.06.2022

Page No.4/4

https://www.mhc.tn.gov.in/judis