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M/S.Vestas Wind Technology India ... vs M/S. Windage Power Company ...
2022 Latest Caselaw 9562 Mad

Citation : 2022 Latest Caselaw 9562 Mad
Judgement Date : 7 June, 2022

Madras High Court
M/S.Vestas Wind Technology India ... vs M/S. Windage Power Company ... on 7 June, 2022
                                                                        C.M.A.No.556 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 07.06.2022

                                                   CORAM :

                                     THE HONOURABLE MS.JUSTICE P.T.ASHA

                                              C.M.A.No.556 of 2018
                                                      and
                                              C.M.P.No.4882 of 2018


                     M/s.Vestas Wind Technology India Pvt.Ltd.,
                     (Formerly Known as M/s.NEG Micon (India) Private Ltd.,
                     A Company incorporated under the Indian Companies
                     Act, 1956
                     Having its registered Office at
                     No.298, Old Mahabalipuram Road,
                     Sholinganallur, Chennai 600 119                     ...Appellant

                                                       Vs.

                     1. M/s. Windage Power Company Pvt.Ltd.,
                        (Formerly known as M/s.NSL Renewable Power
                         Private Limited and as M/s. Nuziveedy Seeds Ltd)
                         A Company Incorporated under the Indian Companies
                         Act, 1956,
                         Having its Registered Office in New Delhi and
                         Corporate Office at
                         7C, Surya Towers, S.P.Road, Secunderabad- 500 003.
                         (R1 cause title accepted vide Court Order dated 21.02.2018
                          made in C.M.P.NO.3136 of 2018 in C.M.A.Sr.No.45890/17)

                     2. Hon'ble Mr.Justice S.Ratnavel Pandian,
                        Presiding Arbitrator,
                        AB-41, 6th Main Road, Anna Nagar,
                        Chennai 600 040.

https://www.mhc.tn.gov.in/judis
                     1/4
                                                                                C.M.A.No.556 of 2018


                     3. Hon'ble Mr.Justice B.P.Jeevan Reddy,
                       Arbitrator,
                       Plot No.301, Road No.25, Jubilee Hills,
                       Hyderabad.

                     4. Hon'ble Mr.Justice K.Jagannatha Shetty,
                       Arbitrator,
                       'Sai Sadan'
                       No.1092/18-B, 5th Block, Main Road,
                       Rajaji Nagar,
                       Bangalore - 560 010                                        ... Respondents

                     Prayer:- This Civil Miscellaneous Appeal has been filed under Section
                     37 of the Arbitration and Conciliation Act, 1996 against the Judgment
                     and decree dated 20.02.2017 passed by the Principal District Judge,
                     Chengalpet in A.O.P.No.212 of 2008.
                                       For Appellant            : Mr. Madhan Babu

                                       For Respondent-1        : Mr.S.P.Patel

                                       For Respondents-2 & 4 : Died

                                       For Respondent-3        : Served-No Appearance


                                                       JUDGMENT

A Memo dated 06.06.2022 has been filed by the appellant stating

that in view of an amicable settlement, the appellant is withdrawing the

appeal, as settled out of Court. The Memo is taken on file.

https://www.mhc.tn.gov.in/judis

C.M.A.No.556 of 2018

2. Recording the Memo of withdrawal dated 06.06.2022, this

Civil Miscellaneous Appeal is dismissed as settled out of Court. No

costs. Consequently, connected miscellaneous petition is closed.

07.06.2022

Index :Yes/No Internet:Yes/No

srn

To

The learned Principal District Judge, Chengalpet

https://www.mhc.tn.gov.in/judis

C.M.A.No.556 of 2018

P.T.ASHA.J,

srn

C.M.A.No.556 of 2018 and C.M.P.No.4882 of 2018

07.06.2022

https://www.mhc.tn.gov.in/judis

 
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