Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

N.Subramani vs M/S.Sree Subhalakshmi Spinning ...
2022 Latest Caselaw 9540 Mad

Citation : 2022 Latest Caselaw 9540 Mad
Judgement Date : 7 June, 2022

Madras High Court
N.Subramani vs M/S.Sree Subhalakshmi Spinning ... on 7 June, 2022
                                                                                   Crl.O.P.No.7604 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 07.06.2022

                                                         CORAM

                            THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                                Crl.O.P.No.7604 of 2022


                N.Subramani                                                        ... Petitioner
                                                           Vs.

                M/s.Sree Subhalakshmi Spinning Mills,
                Rep. by its Partner Thiru.K.Gopalsamy,
                No.50, Ranganathapuram, 2nd Street,
                Kongu Main Road, Tiruppur.                                          ... Respondent

                Prayer: This Criminal Original Petition filed under Section 482 Cr.P.C. to
                direct the Judicial Magistrate Fast Track Court, Tiruppur to furnish the certified
                copy of the judgment dated 17.03.2022 made in C.C.No.491 of 2015 to the
                petitioner.
                                        For Petitioner           : Mr.B.Gopalakrishnan
                                        For Respondent           : Mr.A.Gokulakrishnan
                                                                   Additional Public Prosecutor

                                                        ORDER

Today, when the matter is taken up for hearing, the learned counsel

appearing for the petitioner seeks permission of this Court to withdraw this

petition. He has also made an endorsement to that effect.

N. SATHISH KUMAR,J.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.7604 of 2022

rgi/shk

2. In view of the endorsement made by the learned counsel

appearing for the petitioner, this Criminal Original Petition is dismissed as

withdrawn.

07.06.2022

rgi/shk Speaking Order/Non-speaking Order Index :Yes/No Internet:Yes/No

To

1.The Judicial Magistrate Fast Track Court, Tiruppur.

2.The Public Prosecutor, Madras High Court, Chennai.

Crl.O.P.No.7604 of 2022

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter