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Ammaiakkal vs Karuppanna Gounder
2022 Latest Caselaw 11502 Mad

Citation : 2022 Latest Caselaw 11502 Mad
Judgement Date : 29 June, 2022

Madras High Court
Ammaiakkal vs Karuppanna Gounder on 29 June, 2022
                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 29.06.2022

                                                      CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                                A.S.(MD)No.78 of 2011
                                                        and
                                                M.P(MD) No.3 of 2011


                     Ammaiakkal                                            ... Appellant

                                                      .Vs.


                     Karuppanna Gounder                                    ... Respondent



                     PRAYER: Appeal Suit filed under Order 96 of Code of Civil Procedure,

                     to set aside the judgment and decree dated 04.12.2009 in O.S.No.55 of

                     2005 on the file of the District Judge, Karur.


                                     For Appellant           : Mr.M.P.Senthil

                                     For Respondent          : Mr.N.Shanmugaselvam




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https://www.mhc.tn.gov.in/judis
                                                        JUDGMENT
                                                        ************


                                  The learned counsel appearing for the appellant has filed a memo

                     stating that the parties have settled the issue out of the Court amicably

                     between them and therefore, he is withdrawing the appeal.



                                  2.Recording the said memo, this Appeal is dismissed as

                     withdrawn. No costs. Consequently, connected miscellaneous petition is

                     closed.



                                                                            29.06.2022
                     Index:Yes
                     Internet:Yes
                     cp


                     To

                     1.The District Judge, Karur.

                     2.The Record Keeper,
                       Vernacular Section,
                       Madurai Bench of Madras High Court,
                       Madurai.




                     2/4
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                     3/4
https://www.mhc.tn.gov.in/judis
                                    P.VELMURUGAN,J.

cp

A.S.(MD) No.78 of 2011

29.06.2022

https://www.mhc.tn.gov.in/judis

 
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