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M/S.Red Crab Restaurant Private ... vs The Secretary To Government
2022 Latest Caselaw 11226 Mad

Citation : 2022 Latest Caselaw 11226 Mad
Judgement Date : 27 June, 2022

Madras High Court
M/S.Red Crab Restaurant Private ... vs The Secretary To Government on 27 June, 2022
                                                                               W.A.No.990 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 27.06.2022

                                                     CORAM

                                       THE HONOURABLE Mr. JUSTICE T.RAJA
                                                      AND
                                  THE HONOURABLE Mr. JUSTICE K.KUMARESH BABU

                                                W.A.No.990 of 2017
                                             and CMP.No.13823 of 2017


                     M/s.Red Crab Restaurant Private Limited
                     Rep by its Director Mr.V.Lydia Philomena
                     No.2/196, ECR Ruby Garden
                     Muttukadu
                     Chennai – 600 112.                       ..        Appellant / Petitioner


                                                       Vs.


                     1.The Secretary to Government
                       Public Works Department (Highways)
                       Fort St.George
                       Chennai – 600 009.

                     2.The Revenue Divisional Officer
                       Office of the Revenue Divisional Office
                       Chengalpattu.

                     3.The Special Deputy Collector (Land Acquisition)
                       Poonamallee,
                       Chennai.



                    1/4
https://www.mhc.tn.gov.in/judis
                                                                                  W.A.No.990 of 2017

                     4.The Divisional Engineer
                       Highways Department
                       Chengalpttu
                       Tamil Nadu -603 001.

                     5.The Chief Executive Officer
                       Tamil Nadu Road Development Company Limited
                       No.346, Sindu Pantheon Plaza
                       Pantheon Road
                       Egmore
                       Chennai – 600 008.                 .. Respondents / Respondents


                     Prayer : Writ Appeal filed under Clause 15 of Letters Patent praying to
                     set aside the order dated 19.08.2015 in W.P.No.27200 of 2014 on the file
                     of this Court and allow the writ petition.


                                       For Appellant     : Mr.P.Neethikumar
                                                           for M/s.Waron and Sai Rams

                                       For Respondents : Mr.K.V.Sajeev Kumar
                                                         Special Government Pleader [R1 to R4]
                                                         Mr.M.Sivavarthanan [R5]


                                                        JUDGMENT

(Judgment of the Court was made by T.RAJA, J)

The learned counsel for the appellant seeks permission of this

Court to withdraw the writ appeal. He has made an endorsement to that

effect in the case bundle.

https://www.mhc.tn.gov.in/judis W.A.No.990 of 2017

2. Recording the submissions of the learned counsel and the

endorsement so made, this writ appeal is dismissed as withdrawn. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                         [T.R.,J.]     [K.B., J.]
                                                                                 27.06.2022

                     Index : Yes/No

Speaking order / Non-speaking order ds

To:

1.The Secretary to Government Public Works Department (Highways) Fort St.George Chennai – 600 009.

2.The Revenue Divisional Officer Office of the Revenue Divisional Office Chengalpattu.

3.The Special Deputy Collector (Land Acquisition) Poonamallee, Chennai.

4.The Divisional Engineer Highways Department Chengalpttu, Tamil Nadu -603 001.

5.The Chief Executive Officer Tamil Nadu Road Development Company Limited No.346, Sindu Pantheon Plaza Pantheon Road, Egmore Chennai – 600 008.

https://www.mhc.tn.gov.in/judis W.A.No.990 of 2017

T.RAJA, J.

and K.KUMARESH BABU,J.

ds

W.A.No.990 of 2017

27.06.2022

https://www.mhc.tn.gov.in/judis

 
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