M/S.Rainbow Stones Private Ltd vs The District Collector
2022 Latest Caselaw 11112 Mad

                                                                                           W.A.No.1345 of 2022

                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                          Dated: 24.06.2022

                                                                Coram:

                            THE HONOURABLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                     AND
                                       THE HONOURABLE MRS.JUSTICE N.MALA

                                                         W.A.No.1345 of 2022
                                                                 and
                                                        C.M.P.No.8610 of 2022
                                                                  --

                     M/s.Rainbow Stones Private Ltd.,
                     rep. by its Director Mr.Chapala Sagar Reddy,
                     Nalaganakothapalli [V], Hosur Taluk,
                     Krishnagiri-635 117.                                                      ... Appellant
                                                            Vs.
                     1.The District Collector,
                       Krishnagiri District,
                       Krishnagiri.

                     2.The Special Tahsildar [LA],
                       Phase-IV, U-I, [Nallaganakothappalli],
                       SIPCOT, Shoolagiri Taluk,
                       Krishnagiri District.

                     3.The Managing Director,
                       SIPCOT, Egmore,
                       Chennai-600 008.                                                     .. Respondents


                                  Writ Appeal is filed under Clause 15 of the Letter Patent to set aside the
                     order dated 16.12.2021 passed by the learned Single Judge, in W.P.No.11035 of
                     2018 on the file of this Court.




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                                                                                         W.A.No.1345 of 2022




                                        For Appellant       : Mr.D.S.Ra.P.Pratap Singh
                                        For Respondents     : Mr.P.Muthukumar, State Govt. Pleader
                                                              assisted by Mr.KMD.Mugilan, Govt. Advocate



                                                        JUDGMENT

(The Judgment of the Court was delivered by The Honourable Chief Justice)

The learned counsel for the appellant prays for withdrawal of the Writ

Appeal, with liberty to challenge the Award for acquisition of land. Accordingly,

the Writ Appeal is dismissed as withdrawn, with the said liberty. There shall be

no order as to costs.

(M.N.B., C J) (N.M.,J) 24.06.2022

Speaking Order: Yes/no dsn/cs

To

1.The District Collector, Krishnagiri District, Krishnagiri.

2.The Special Tahsildar [LA], Phase-IV, U-I, [Nallaganakothappalli], SIPCOT, Shoolagiri Taluk, Krishnagiri District.

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3.The Managing Director, SIPCOT, Egmore, Chennai-600 008.

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https://www.mhc.tn.gov.in/judis W.A.No.1345 of 2022

THE HONOURABLE CHIEF JUSTICE and N.MALA, J

cs

W.A.No.1345 of 2022

24.06.2022

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