V.Mayilvahanan vs The District Collector
2022 Latest Caselaw 10970 Mad

                                                                               W.P.No.10990 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 23.06.2022

                                                    CORAM:

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR

                                              W.P.No.10990 of 2022

                  V.Mayilvahanan                                          ..     Petitioner

                                                        vs.
                  1.The District Collector,
                    Cuddalore District.

                  2.The District Revenue Officer,
                    Cuddalore District.

                  3.The Revenue Divisional Officer,
                    Cuddalore District.

                  4.The Special Tahsildar (Temple Lands),
                    Chidambaram Taluk,
                    Cuddalore District.                                   ..     Respondents

                  Prayer: Writ Petition filed under Article 226 of the Constitution of India
                  praying for issuance of a Writ of Mandamus directing the respondents to
                  sanction and disburse the Gratuity, Leave Encashment Salary and other
                  monetary benefits payable to me pursuant to the date of his retirement on
                  30.04.2017 in the light of the judgment dated 31.07.2019 passed in
                  W.A.(MD)No.105 of 2019 [The Secretary to the Government, Revenue
                  Department, Secretariat, Chennai and Others v. K.Palaniyandi] by the
                  Division Bench of this Court within a time stipulated by this Court.

                            For Petitioner  : Mr.M.Elumalai
                            For Respondents : Mr.T.Chezhiyan,
                                              Additional Government Pleader

https://www.mhc.tn.gov.in/judis
                                                         1
                                                                                     W.P.No.10990 of 2022



                                                    ORDER

The Writ Petition has been filed for a Mandamus directing the

respondents to sanction and disburse the Gratuity, Leave Encashment Salary

and other monetary benefits payable to me pursuant to the date of his

retirement on 30.04.2017 in the light of the judgment dated 31.07.2019

passed in W.A.(MD)No.105 of 2019 [The Secretary to the Government,

Revenue Department, Secretariat, Chennai and Others v. K.Palaniyandi]

by the Division Bench of this Court within a time stipulated by this Court.

2. Today when the matter is called, Mr.T.Chezhian, learned Additional

Government Pleader for the respondents has produced a proceedings of the

Special Tahsildar (Temple Lands), Chidambaram in Ref.A/13/2018 dated

23.06.2022, informing that the claim of the petitioner for settlement of retiral

benefits has been sanctioned. The said copy of the proceedings is taken on

file and recorded.

3. The learned counsel for the petitioner has not disputed the said fact.

https://www.mhc.tn.gov.in/judis

W.P.No.10990 of 2022

4. Recording the said submission, this Court directs the respondents to

settle the retirement benefits to the petitioner, in the light of the above said

proceedings dated 23.06.2022, without any further delay, preferably within a

period of four weeks from the date of receipt of a copy of this order.

5. The Writ Petition stands disposed of. No costs.

                                                                                        23.06.2022
                  Index           : Yes / No
                  Internet        : Yes / No
                  Jvm

                  To
                  1.The District Collector,
                    Cuddalore District.

                  2.The District Revenue Officer,
                    Cuddalore District.

3.The Revenue Divisional Officer, Cuddalore District.

4.The Special Tahsildar (Temple Lands), Chidambaram Taluk, Cuddalore District.

https://www.mhc.tn.gov.in/judis

W.P.No.10990 of 2022

D.KRISHNAKUMAR. J

Jvm

W.P.No.10990 of 2022

23.06.2022

https://www.mhc.tn.gov.in/judis