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Arumugam vs Arumugam
2022 Latest Caselaw 10833 Mad

Citation : 2022 Latest Caselaw 10833 Mad
Judgement Date : 22 June, 2022

Madras High Court
Arumugam vs Arumugam on 22 June, 2022
                                                                            C.M.A.No.1466 of 2019


                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 22.06.2022

                                                       CORAM

                                  THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                            C.M.A.No.1466 of 2019


                     Arumugam                                            ...Appellant

                                                        Vs

                     1.Arumugam

                     2.National Insurance Co., Ltd.,
                     2nd Floor, 81-D, Chetty Street,
                     Opposite Old Bus Stop,
                     Tiruhengode Taluk,
                     Namakkal District.                                 ... Respondents


                     Prayer: Civil Miscellaneous Appeal is filed under Section 173 of the

                     Motor Vehicles Act, 1988, against the Judgment and Decree in

                     MCOP.No.494 of 2014 dated 26.11.2018 on the file of the Motor

                     Accident Claims Tribunal / Subordinate Judge Court, Tiruchengode.

                     1/3



https://www.mhc.tn.gov.in/judis
                                                                                  C.M.A.No.1466 of 2019




                                       For Appellant    :    Mr.C.Paraneedharan

                                       For Respondent 1:     No Appearance

                                       For Respondent 2:     Mr.J.Chandran



                                                       JUDGEMENT

The learned counsel for the appellant has made an endorsement

stating “Not Pressed”. Therefore, the Civil Miscellaneous Appeal is

dismissed as not pressed. No costs.

22.06.2022

kan Index : Yes/No Speaking order/non-speaking order

To, The Motor Accident Claims Tribunal / Subordinate Judge Court, Tiruchengode

https://www.mhc.tn.gov.in/judis C.M.A.No.1466 of 2019

P.T.ASHA, J.,

kan

C.M.A.No.1466 of 2019

22.06.2022

https://www.mhc.tn.gov.in/judis

 
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