P.Arulmani vs R.Madhu @ R.Madheswaran
2022 Latest Caselaw 10267 Mad

                                                                          C.M.A.No.1630 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 15.06.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR


                                              C.M.A.No.1630 of 2020
                                    and C.M.P.Nos.12007 of 2020 and 2157 of 2021


                  P.Arulmani                                              ... Appellant

                                                         Vs.


                  R.Madhu @ R.Madheswaran                                 ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Court Act, 1984, against the fair and decreetal order dated 19.03.2020

                  made in F.C.O.P.No.120 of 2017 on the file of the Family Court, Erode.


                                        For Appellant     : Mr.R.Shase

                                        For Respondent    : Mr.N.Manokaran


                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.1630 of 2020

[Judgment of the Court was delivered by V.M.VELUMANI,J.]

The learned counsel appearing for the appellant sent a letter dated

13.06.2022 to the Registry stating that the parties have settled the matter and

hence, he seeks permission of this Court to withdraw this Civil Miscellaneous

Appeal and also made an endorsement to that effect.

2.Recording the letter and the endorsement made by the learned

counsel appearing for the appellant, the Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs. Consequently, connected Miscellaneous

Petitions are closed.

(V.M.V., J) (S.S., J) 15.06.2022

Index : Yes / No kj

To

https://www.mhc.tn.gov.in/judis C.M.A.No.1630 of 2020

1.The Judge Family Court, Erode.

2.The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.1630 of 2020

V.M.VELUMANI,J.

and S.SOUNTHAR,J.

(kj)

C.M.A.No.1630 of 2020 and C.M.P.Nos.12007 of 2020 and 2157 of 2021

15.06.2022

https://www.mhc.tn.gov.in/judis