V. Jeyam vs Rukmani Ammal
2022 Latest Caselaw 10042 Mad

                                                                                  S.A.No. 1046 of 2001


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 14.06.2022

                                                         CORAM :

                                  THE HONOURABLE Mrs. JUSTICE R. HEMALATHA

                                                   S.A.No. 1046 of 2001


                     V. Jeyam                                      : Appellant / Defendant


                                                            Vs.


                     Rukmani Ammal                                         ... Respondent


                     Prayer :       Second Appeal filed under Section 100 CPC against the

                     judgment and decree made in A.S.No.47 of 98, dated 22.06.1999 on the file

                     of the Subordinate Judge, Thanjavur, confirming the Judgment and Decree

                     in O.S.No.322 of 1993, dated 07.04.1998 on the file of the District Munsif

                     Court, Thiruvaiyar.

                                   For Appellant         : No appearance

                                   For respondent        : Died



                                                      JUDGMENT

Today, when the matter is taken up for hearing, there is no

representation for the appellant. https://www.mhc.tn.gov.in/judis

S.A.No. 1046 of 2001

2. It is seen from the records that the sole respondent died even

in the year 2017 and till date, no steps have been taken to implead the legal

heirs of the deceased sole respondent.

3. Hence, the Second Appeal is dismissed as abated. No

costs.

14.06.2022

Index : Yes/No Internet :Yes/No trp

To

1. The Subordinate Judge, Thanjavur.

2. The District Munsif Court, Thiruvaiyar.

https://www.mhc.tn.gov.in/judis

S.A.No. 1046 of 2001

R. HEMALATHA, J.,

trp

S.A.No. 1046 of 2001

14.06.2022

https://www.mhc.tn.gov.in/judis