E.Sivasankari vs Somasundaram
2022 Latest Caselaw 12042 Mad

                                                                           C.M.A.No.1023 of 2016

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 06.07.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR


                                               C.M.A.No.1023 of 2016
                                             and C.M.P.No.7808 of 2016

                  E.Sivasankari                                            ... Appellant

                                                         Vs.


                  Somasundaram                                             ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Courts Act, against the fair and decreetal order dated 08.03.2016

                  made in O.P.No.4118 of 2009 on the file of the Principal Family Court,

                  Chennai.


                                        For Appellant     : Mr.A.R.Nixon

                                        For Respondent    : Mr.M.D.Thirunavukkarasu

                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.1023 of 2016

[Judgment of the Court was delivered by V.M.VELUMANI,J.]

The learned counsel appearing for the appellant seeks permission of

this Court to withdraw this Civil Miscellaneous Appeal and he has also made

an endorsement to that effect.

2.Recording the above submission and the endorsement made by the

learned counsel appearing for the appellant, the Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs. Consequently, connected Miscellaneous

Petition is closed.

(V.M.V., J) (S.S., J) 06.07.2022

Index : Yes / No kj

To

https://www.mhc.tn.gov.in/judis C.M.A.No.1023 of 2016

1.The Principal Judge, Family Court, Chennai.

2.The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.1023 of 2016

V.M.VELUMANI,J.

and S.SOUNTHAR,J.

(kj)

C.M.A.No.1023 of 2016 and C.M.P.No.7808 of 2016

06.07.2022

https://www.mhc.tn.gov.in/judis