Citation : 2022 Latest Caselaw 901 Mad
Judgement Date : 20 January, 2022
W.A. No.500 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.01.2022
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR.JUSTICE MOHAMMED SHAFFIQ
W.A. No.500 of 2018
M/s.Mcnally Bharath Engineering Company Ltd.,
(Rep. by its Vice-President(Finance & Accounts)),
No.42-A, Ezhaimariamman Koil Street,
Muthialpet, Puducherry-605 003. ...Appellant
Vs.
1.The Commercial Tax Officer,
Karaikal Assessment Circle,
1st Floor, Perunthalaivar Kamarajar Administrative complex,
Nagore Road, Mathagadi,
Karaikal-609 602, Puducherry.
2.M/s.Marg Ltd.,
No.81/A, First Floor,
Maideen Palli Street,
Karaikal, Puducherry.
3.The Commercial Tax Officer-I,
2nd Floor, Commercial Taxes Complex,
100 Feet Road, Pudupalayam,
Ellaipillaichavady, Puducherry-605 005.
1/4
https://www.mhc.tn.gov.in/judis
W.A. No.500 of 2018
4.Appellate Assistant Commissioner (CT),
3rd Floor, Commercial Taxes Complex,
100 Feet Road, Pudupalayam,
Ellaipillaichavady, Puducherry-605 005.
5.Commissioner of Commercial Tax,
1st Floor, 100 feet Road,
Ellaipillaichavady, Puducherry-605 005.
6.Government of Puducherry,
Rep. by its Secretary to Govt. (CT).
Beach Road, French Consulate Office,
Puducherry-605 001. ... Respondents
Writ Appeal filed under clause 15 of the Letters Patent against the
order dated dated 06.12.2017 passed in W.P. No.1772 of 2017 by this Court.
For Appellant : M/r.Lakshmi Kumaran
For R1, R3 to R6 : Mr.J.Kumaran, AGP
For R2 : Mr.R.Sivaraman
JUDGMENT
(Judgment of the Court was delivered by R. MAHADEVAN, J.)
When the matter was taken up for hearing, the learned counsel for the
appellant sought permission of this Court to withdraw this writ appeal.
https://www.mhc.tn.gov.in/judis W.A. No.500 of 2018
2. This matter was heard through video conference and therefore, no
endorsement was made in the bundle.
3. Recording the submission made by the learned counsel for the
appellant, permission is granted to withdraw the case and accordingly, this
writ appeal is dismissed as withdrawn. No costs.
[R.M.D., J.] [M.S.Q.,
J.]
20.01.2022
Speaking (or) Non Speaking Order Index : Yes/ No smn/mka
To
1.The Commercial Tax Officer, Karaikal Assessment Circle, 1st Floor, Perunthalaivar Kamarajar Administrative complex, Nagore Road, Mathagadi, Karaikal-609 602, Puducherry.
2.The Commercial Tax Officer-I,
https://www.mhc.tn.gov.in/judis W.A. No.500 of 2018
2nd Floor, Commercial Taxes Complex, 100 Feet Road, Pudupalayam, Ellaipillaichavady, Puducherry-605 005.
R.MAHADEVAN, J.
and MOHAMMED SHAFFIQ, J.
smn/mka
3.Appellate Assistant Commissioner (CT), 3rd Floor, Commercial Taxes Complex, 100 Feet Road, Pudupalayam, Ellaipillaichavady, Puducherry-605 005.
4.Commissioner of Commercial Tax, 1st Floor, 100 feet Road, Ellaipillaichavady, Puducherry-605 005.
5.The Secretary to Govt. (CT), Government of Puducherry, Beach Road, French Consulate Office, Puducherry-605 001.
W.A.No.500 of 2018
20.01.2022
https://www.mhc.tn.gov.in/judis
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